High Courts01 Dec 2008Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Dhansay @ Buttu Yadav and Others
Chhattisgarh High Court · (2009) 1 MPJR 89
Motor Vehicles Act, 1988 — Section 149(2), 170
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 2 of 15
High Courts26 Nov 2008Dismissed
Thakumal (since deceased) through L.Rs. Mamtabai and Others Vs Chakradhar Rao Bhosle
Chhattisgarh High Court · AIR 2009 Chh 27 : (2009) 1 MPHT 17 : (2009) 1 MPJR 102
Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts26 Nov 2008
Surya Prakash Vs Ramratan and Others
Chhattisgarh High Court · (2009) 1 MPHT 60 : (2009) 1 MPJR 77
Constitution of India, 1950 — Article 226
High Courts26 Nov 2008Dismissed
Prakash Chand Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPJR 82
Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 248(2)
High Courts25 Nov 2008Dismissed
Kunti Bai (Smt.) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPJR 80
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 122Constitution of India, 1950 — Article 227
High Courts24 Nov 2008Dismissed
T.S. Pathare Vs C.G. State Civil Supplies Corporation Limited and The General Manager Admn
Chhattisgarh High Court · (2009) 3 MPHT 91 : (2009) 3 MPJR 110
Police Act, 1861 — Section 7
High Courts24 Nov 2008Allowed
Jagatnarain Tripathi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPHT 81 : (2009) 7 SLR 797
Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 161
High Courts24 Nov 2008Allowed
Chief Municipal Officer Vs Heeralal Singh and Others
Chhattisgarh High Court · (2009) 1 MPJR 85
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 16, Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9Constitution of India, 1950 — Article 227
High Courts21 Nov 2008Allowed
Mangal Singh Vs State of M.P. (now Chhattisgarh)
Chhattisgarh High Court · (2009) 1 MPHT 12
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Nov 2008Allowed
Jagmohan and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 11 CHH CK 0020
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 447, 506
High Courts21 Nov 2008
Leeladhar Yadav Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 2 MPHT 13
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 3, 438Penal Code, 1860 (IPC) — Section 294, 323, 384, 386
High Courts18 Nov 2008Dismissed
Herenand Kashyap Vs Krishi Upaz Mandi Samiti and Others
Chhattisgarh High Court · (2010) 3 MPHT 79
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200
High Courts18 Nov 2008Dismissed
Bhanmati and Others (Smt.) Vs Sudhakar Kumar and Others
Chhattisgarh High Court · (2009) 2 MPJR 65
High Courts18 Nov 2008Dismissed
Markami Deva and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) CriLJ 585
Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts18 Nov 2008Allowed
Shivam Motors Pvt. Ltd. (M/s) and Another Vs Santosh Kumar Agrawal and Another
Chhattisgarh High Court · (2009) 1 MPJR 75
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts17 Nov 2008
Ramnath Vs Ramchandra and Another
Chhattisgarh High Court · (2009) 1 MPJR 113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts17 Nov 2008Allowed
Awtaar Singh Vs Regional Transport Authority and Another
Chhattisgarh High Court · (2009) 1 MPHT 95 : (2009) 2 MPJR 54
Motor Vehicles Act, 1988 — Section 69, 70, 73, 76, 77
High Courts17 Nov 2008Allowed
Gulabi Bai Vs State of C.G.
Chhattisgarh High Court · (2010) 1 CGLJ 153
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts14 Nov 2008Dismissed
Hari Ram Vs New India Insurance Co. and Others
Chhattisgarh High Court · (2009) 2 MPJR 69
Motor Vehicles Act, 1988 — Section 166
High Courts14 Nov 2008Dismissed
Santosh Gurung Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2009) 2 MPJR 67