High Courts05 Nov 2012Dismissed
Abdul Rasid Khan Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 253
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 3 of 35
High Courts05 Nov 2012Dismissed
Premanus Lakda Vs State of M.P.
Chhattisgarh High Court · (2013) 1 MPHT 29
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Nov 2012Dismissed
Varun Steel and Another Vs The Chhattisgarh State Power Distribution Company Ltd and Another
Chhattisgarh High Court · (2012) 11 CHH CK 0027
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 42, 42(5), 42(6), 5, 56(2)
High Courts05 Nov 2012Dismissed
H.L. Srivas and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 11 CHH CK 0017
Board of Secondary Education, Chhattisgarh Regulations, 1965 — Regulation 73
High Courts05 Nov 2012Dismissed
Kanker Roadways Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 11 CHH CK 0014
Motor Vehicles Act, 1988 — Section 86
High Courts05 Nov 2012
Ishwar Lal Netam Vs State of C.G.
Chhattisgarh High Court · (2013) 1 MPHT 86
Contract Act, 1872 — Section 17, 21Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)
High Courts02 Nov 2012Dismissed
Bhupendra Singh Gujral Vs State of Madhya Pradesh now chhattisgarh and Others
Chhattisgarh High Court · (2012) 11 CHH CK 0015
High Courts02 Nov 2012Dismissed
Khomanlal Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 924
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 162, 169Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts02 Nov 2012
Bakhtawar Singh Balkrishan Builders Ltd. Vs Commissioner of Income Tax
Chhattisgarh High Court · (2013) 261 CTR 186
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 104, 104(4)(a), 256(1), 32A, 80HH
High Courts01 Nov 2012Allowed
Annu Devi Anchal Vs Smt Anupama Singh Tilakchadi Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 111 : (2013) 1 CGBCLJ 99
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122, 95(1)
High Courts31 Oct 2012
State of Madhya Pradesh Vs Suresh Singh and Another
Chhattisgarh High Court · (2013) 1 CGBCLJ 122 : (2013) CriLJ 848
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 223, 224, 302, 364
High Courts31 Oct 2012Allowed
Santosh Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 283 : (2013) CriLJ 802
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Oct 2012
Rohit Kumar Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CGBCLJ 179
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Oct 2012
Asharaf Khan Vs State of M.P.
Chhattisgarh High Court · (2013) CriLJ 1286
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts31 Oct 2012Dismissed
State of M.P. (now Chhattisgarh) Vs Parmeshwar Nai
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 274
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 450
High Courts31 Oct 2012Partly Allowed
Commissioner of Income Tax Vs Itarsi Oils and Flours Mills Ltd.
Chhattisgarh High Court · (2012) 349 ITR 654
Income Tax Act, 1961 — Section 260A, 80AB, 80HH, 80HHC, 80HHD
High Courts30 Oct 2012Allowed
Raj Sonwani Vs State
Chhattisgarh High Court · (2013) 1 Crimes 465
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Oct 2012Allowed
Sanjay Jain Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 181 : (2013) CriLJ 668
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 302, 304B, 306, 498A
High Courts30 Oct 2012Allowed
Munshi Ram Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 239 : (2013) 1 Crimes 125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 307, 323, 448, 450
High Courts30 Oct 2012
Jagdish Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2013 Chh 27 : (2013) 1 CG.L.R.W. 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 7 Rule 11, 151, 35A, 47