High Courts05 Oct 2012Dismissed
Anil Kumar Jain Vs State of Madhya Pradesh Now State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 10 CHH CK 0029
Madhya Pradesh Land Revenue Code, 1959 — Section 179, 240
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 5 of 35
High Courts05 Oct 2012
Pradeep Kashyap Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 101 : (2012) 4 CGBCLJ 528
Criminal Procedure Code, 1973 (CrPC) — Section 28, 4, 428, 482, 5Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)(g), 16Juvenile Justice Act, 1986 — Section 15, 15(1), 15(1)(g), 16
High Courts05 Oct 2012Dismissed
Chhotelal and Another Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 499
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts05 Oct 2012
Pradeep Kashyap Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 MPHT 60
Criminal Procedure Code, 1973 (CrPC) — Section 4, 428, 482, 5Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 15(1)(g), 16Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Oct 2012Dismissed
Deepak Kumar Agrawal Vs Indian Oil Corporation Limited and Others
Chhattisgarh High Court · AIR 2013 Chh 21 : (2012) 4 MPJR 57
High Courts04 Oct 2012Allowed
Prabhat Kumar Sinha Vs L.I.C. of India and Others
Chhattisgarh High Court · (2012) 4 CGBCLJ 572
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 203
High Courts04 Oct 2012Dismissed
Joga @ Pilu Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGBCLJ 535
Penal Code, 1860 (IPC) — Section 148, 149, 307, 395, 427
High Courts04 Oct 2012
Ram Shankar Singh and Others Vs State of M.P. (now C.G.) and Others
Chhattisgarh High Court · (2013) 1 CGBCLJ 101
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4, 4(1)(a), 5, 5(a)Madhya Pradesh Land Revenue Code, 1959 — Section 251, 251(1), 47, 63
High Courts03 Oct 2012Allowed
Laxmidas Manikpuri and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 369
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 165APrevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts03 Oct 2012
Virendra Kumar and Another Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGBCLJ 554
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Oct 2012
Samailal Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 199 : (2013) CriLJ 2258
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts02 Oct 2012
Tati Mala Vs State of M.P.(Now State of Chhattisgarh)
Chhattisgarh High Court · (2013) 2 Crimes 177
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 366, 368, 376(2)(g)
High Courts01 Oct 2012
Prem Lal and Others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Oct 2012Dismissed
Shailendra Singh and Others Vs Nitendra Kumar and Others
Chhattisgarh High Court · (2012) 4 CGBCLJ 576
Hindu Marriage Act, 1955 — Section 11, 12, 16
High Courts28 Sept 2012Allowed
Sonika Pandey and Ku Anshita Bajpai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 193 : (2013) 1 CGBCLJ 84 : (2013) 1 MPHT 40 : (2012) 4 MPJR 59
Constitution of India, 1950 — Article 14, 15, 226
High Courts28 Sept 2012
Iffco Tokio General Insurance Co. Ltd. Vs Bharatlal and Others
Chhattisgarh High Court · (2012) 4 CGBCLJ 578
Motor Vehicles Act, 1988 — Section 147, 166
High Courts27 Sept 2012Allowed
Ashok Patel @ Gudoo Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 4 CGBCLJ 525
Penal Code, 1860 (IPC) — Section 302
High Courts27 Sept 2012Allowed
Hirasai (Dead) and Others Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 580
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 294, 302, 323, 325, 34
High Courts27 Sept 2012Allowed
M/s. Indus Smelters Ltd. Vs Union of India and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 189 : (2012) 4 CGBCLJ 619 : (2013) 3 EFLT 358
Limitation Act, 1963 — Section 5Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts27 Sept 2012Allowed
Nand Ram Yadav Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 589
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471