High Courts29 Nov 2012Allowed
Anmol Ram Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 11 CHH CK 0021
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 40
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 2 of 35
High Courts29 Nov 2012Dismissed
MSP Steel and Power Ltd. Vs Union of India
Chhattisgarh High Court · (2013) 288 ELT 334
Central Boards of Revenue Act, 1963 — Section 3Central Excises and Salt Act, 1944 — Section 14AA, 37, 37(1), 37(2), 37(2)(ib)
High Courts29 Nov 2012Dismissed
Ram Jeevan Yadav Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2013) LabIC 998
High Courts26 Nov 2012
Vijay Kumar and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CGBCLJ 114
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Nov 2012
Rohit Kumar Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CGBCLJ 171
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106
High Courts22 Nov 2012
Manoj Kumar Minj Vs State of M.P.
Chhattisgarh High Court · (2013) 1 CGBCLJ 127
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34, 343, 354
High Courts21 Nov 2012Allowed
Dharam Sai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) LabIC 1027
High Courts21 Nov 2012
State of C.G. Vs Manoj Kumar and Another
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 128 : (2013) 1 CGBCLJ 163
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 42, 42(1), 42(2)
High Courts21 Nov 2012Dismissed
Devesh Kumar Payasi Vs State of C.G. and Others
Chhattisgarh High Court · (2013) LabIC 311
High Courts21 Nov 2012Dismissed
Pradeep Shende Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CGBCLJ 531
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308, 34
High Courts20 Nov 2012
Dr. Aditi Jain and Others Vs State of Chhattisgarh and Others C.G. Dental College and Research Institute Vs Shri Subir Mukherjee
Chhattisgarh High Court · (2012) 4 CGBCLJ 640
High Courts19 Nov 2012Allowed
Rang Lal Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 MPHT 67
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts19 Nov 2012Dismissed
Anil Kumar Bharadwaj Vs State of Chhattisgarh and others
Chhattisgarh High Court · AIR 2013 Chh 43
High Courts19 Nov 2012
Cement Corporation of India Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2013 Chh 45 : (2012) 3 CG.L.R.W. 256
Civil Procedure Code, 1908 (CPC) — Section 96Court Fees Act, 1870 — Section 13
High Courts09 Nov 2012Allowed
Leela Bai and Others Vs State of M.P.
Chhattisgarh High Court · (2013) 2 Crimes 276
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts07 Nov 2012Allowed
Mati Ratre and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 560
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts07 Nov 2012Allowed
M/s. S. Kumar''s Associates AKM(JV) Vs South Eastern Coalfields Ltd. and Others
Chhattisgarh High Court · AIR 2013 Chh 19 : (2013) 1 CGBCLJ 108 : (2013) 1 MPHT 81
Contract Act, 1872 — Section 7
High Courts07 Nov 2012Dismissed
State of C.G. Vs Dipak Kumar and Another
Chhattisgarh High Court · (2013) 1 MPHT 49
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 109, 114, 342, 376(1), 506
High Courts06 Nov 2012Allowed
Smt. Hemlata Nayak and Others Vs Gulab Rabbani and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 290
Motor Vehicles Act, 1988 — Section 166, 173, 95
High Courts06 Nov 2012Allowed
Ravi Kumar Mehar Vs Chhattisgarh State Election Commission
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 50
Chhattisgarh Municipal Act, 1961 — Section 32A, 32B, 32C, 32DConstitution of India, 1950 — Article 243B, 243ZA, 311Madhya Pradesh Municipal Corporation Act, 1956 — Section 14C