High Courts24 Jan 2019Dismissed
Tuleshwar Rajwade Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0107
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 112 of 116
High Courts24 Jan 2019Dismissed
Rajlaxmi Patel Vs Union Of India And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0106
Constitution Of India, 1950 — Article 226
High Courts24 Jan 2019Partly Allowed
Tulsi Ram Sarthi Vs Sharif Khan And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0105
Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 166
High Courts23 Jan 2019Allowed
Dhanbai Khare And Ors Vs Dinesh Khare
Chhattisgarh High Court · (2019) 01 CHH CK 0104
Code Of Criminal Procedure, 1973 — Section 125
High Courts23 Jan 2019Dismissed
Guru Ghasidas Central University And Ors Vs Ganesh Prasad Shukla And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0103
High Court Of Chhattisgarh Rules, 2007 — Rule 90(2)Code Of Civil Procedure, 1908 — Rule Order 47 Rule 1
High Courts23 Jan 2019Dismissed
Mahesh Kumar Tunde Vs K.K. Bisen And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0102
High Courts23 Jan 2019Disposed off
Betti Joga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0101
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 332, 333, 396, 427Arms Act, 1959 — Section 25, 27
High Courts23 Jan 2019Allowed
National Insurance Company Ltd Vs Mamta Singh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0100
Motor Vehicles Act, 1988 — Section 146, 147, 166, 173
High Courts23 Jan 2019Disposed off
Sunita Tiwari And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0099
High Courts22 Jan 2019
Ramadhar @ Bhakhla Dhiwar And Ors Vs Ramji Chandra And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0098
Motor Vehicle Act, 1988 — Section 166, 173
High Courts21 Jan 2019Dismissed
Kartik Khabbu Babri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0096
Indian Penal Code, 1860 — Section 307
High Courts21 Jan 2019Dismissed
Khemraj Gada Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0095
Indian Penal Code, 1860 — Section 323, 363, 376(1)
High Courts21 Jan 2019Allowed
Dhuru Manjhi And Ors Vs Kanhairam And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0094
Code Of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 27, Order 41 Rule 2
High Courts21 Jan 2019Allowed
Anil Lal Shrivastav And Ors Vs Rambahadur Serpa And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0093
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jan 2019Allowed
Hichchharam Kurre Vs Fattelal Patel And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0092
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jan 2019Dismissed
Sukhdai And Ors Vs Lakhmi And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0091
Transfer Of Property Act, 1882 — Section 53, 53A
High Courts18 Jan 2019Dismissed
Leel Sai And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0097
Indian Penal Code, 1860 — Section 34, 307
High Courts18 Jan 2019Allowed
Roshan Lal Burman And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0090
Indian Penal Code, 1860 — Section 34, 380, 384, 420, 467, 468, 471Chhattisgarh Protection Of Debtors Act, 1937 — Section 4
High Courts18 Jan 2019Disposed off
Kusum Bai And Ors Vs Moh Aslam And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 2019Dismissed
G.P.S. Sarana Vs Bagri Enterprises
Chhattisgarh High Court · (2019) 01 CHH CK 0088