High Courts17 Dec 2019Disposed Of
Dr. Sanjay Raj Vs State Of Chhattisgarh Through The Secretary And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0086
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 4 of 116
High Courts17 Dec 2019Dismissed
Samyukta Khadan Mazdoor Sangh And Anr Vs Union Of India Through Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0085
Constitution Of India, 1950 — Article 226
High Courts17 Dec 2019Dismissed
Abdul Salim Khan Vs Union Of India Through The General Manager And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0084
Administrative Tribunal Act, 1985 — Section 21(1)(a)
High Courts17 Dec 2019Dismissed
Arvind Singh Thakur Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0083
Constitution Of India, 1950 — Article 14, 16, 309Chhattisgarh Labour Judicial Service (Class IV) Recruitment Service Rules, 2007 — Rule 5, 7, 8
High Courts17 Dec 2019Disposed Of
Raju Sinha Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0082
High Courts17 Dec 2019Dismissed
Dr Pritam Lal Choudhary Vs Chhattisgarh Kamdhenu University And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0081
High Court Of Chhattisgarh Rules 2007 — Rule 156(10)Chhattisgarh High Court Appeal To Division Bench Act, 2006 — Section 2
High Courts17 Dec 2019Dismissed
M/S Uphar Jewellers Through Vs Bank Of Maharashtra Through And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0080
High Courts17 Dec 2019Dismissed
Hem Lal Vs Sarpanch
Chhattisgarh High Court · (2019) 12 CHH CK 0079
Code Of Civil Procedure, 1908 — Section 100
High Courts17 Dec 2019Dismissed
Vijendra Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0078
Indian Penal Code, 1860 — Section 21, 304(A), 337Code Of Criminal Procedure, 1973 — Section 197, 482
High Courts16 Dec 2019Dismissed
Bharat Ram Lautre Vs State Of Chhattisgarh Through The Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0168
High Courts16 Dec 2019Dismissed
Union Of India Through The Secretary And Ors Vs Nakul Ram Diwan
Chhattisgarh High Court · (2019) 12 CHH CK 0163
High Courts16 Dec 2019Dismissed
Deepak Kumar Nag Vs State Of Chhattisgarh Through Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0162
High Courts16 Dec 2019Dismissed
Ranjay Singh Vs State Of Chhattisgarh Through And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0160
High Courts16 Dec 2019Allowed
Dhanmet D/O Baghi Rajwar And Ors Vs Sukhmen Wd/O Chhauwa And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0153
Code Of Civil Procedure, 1908 — Section 99, 100Hindu Women's Right To Property Act, 1937 — Section 3Hindu Succession Act, 1956 — Section 14
High Courts16 Dec 2019Disposed Of
Raj Rishi Rai Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0148
High Courts16 Dec 2019Allowed
Deputy General Manager And Anr Vs Chandrika Khare And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0141
Constitution Of India, 1950 — Article 227Chhattisgarh Industrial Relations Act, 1960 — Section 65(3)Industrial Disputes Act, 1947 — Section 17(B)
High Courts16 Dec 2019Disposed Of
Gopal Prasad Vs Laxmin Bai And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0135
Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 3, 68Code Of Civil Procedure, 1908 — Order 18 Rule 2, Order 18 Rule 4, Order 18 Rule 5
High Courts16 Dec 2019Dismissed
Shaniyaro Bai Vs Somari Bai And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0134
Code Of Civil Procedure, 1908 — Section 100
High Courts16 Dec 2019Allowed
Rajaram Yadav And Anr Vs State Of C.G. Through Superintendent Of Police And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0125
Indian Penal Code, 1860 — Section 34, 107, 306
High Courts16 Dec 2019Dismissed
Amarnath Banerjee Vs Ravindra Singh Bedi And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0124
Negotiable Instruments Act, 1881 — Section 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313