COURT ARCHIVE

Chhattisgarh High Court judgments, 2019

2,320 judgments · page 6 of 116

High Courts06 Dec 2019Disposed Of

Radhelal Rathiya And Ors Vs Union Of India Through The Secretary And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0152

Constitution Of India, 1950 — Article 226High Court Of Chhattisgarh Rules, 2007 — Rule 79(4)Railways Act, 1989 — Section 2(7A), 2(37A), 5A, 7A, 20A, 20D, 20E, 20F, 20(O), 20G, 20G(2), 20N

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High Courts06 Dec 2019Allowed

Alex Paul Menon And Ors Vs Vijay Laxmi Sharma And Ors.

Chhattisgarh High Court · (2019) 12 CHH CK 0150

Constitution Of India, 1950 — Article 215Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 56Contempt Of Courts Act, 1971 — Section 12, 19(1)

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High Courts06 Dec 2019Allowed

Krishnakant Vs Union Of India, Through Ministry Of Tribal Affairs And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0149

Constitution Of India, 1950 — Article 338, 342, 342(1), 342(2), 388, 388A, 388A(4)Chhattisgarh Land Revenue Code, 1959 — Section 165, 165(6), 165(6)(ii)

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High Courts06 Dec 2019Dismissed

M/S Bscpl Infrastructure Ltd And Ors Vs State Of Chhattisgarh, Through Secretary And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0143

Chhattisgarh Minor Mineral Rules, 1996 — Rule 3, 10(3), 53(1), 53(2), 53(5), 53(7)Chhattisgarh Minor Mineral Rules, 2015 — Rule 1(2)Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1A), 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 21, 21(1), 21(2), 21(3), 21(4), 21(5), 22, 23(A)

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High Courts06 Dec 2019Allowed

Ashutosh Agrawal And Ors Vs Union Of India Through Its Ministry Of Road And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0140

Constitution Of India, 1950 — Article 32, 226Chhattisgarh Preparation And Revision Of Market Value Guideline Rules, 2000 — Rule 2(e)Indian Stamp Act, 1899 — Section 3, 47(A), 75

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High Courts06 Dec 2019Allowed

Ku. Ayushi Gupta And Ors Vs Santosh Kumar Ganda And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0129

Motor Vehicles Act, 1988 — Section 166, 173Income Tax Act, 1961 — Section 203

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High Courts06 Dec 2019Allowed

Himani Baghel Vs Bhimsen And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0128

Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338Evidence Act, 1872 — Section 106

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High Courts06 Dec 2019Allowed

Kawaljeet Kaur @ Khushbu Dua Vs Surjeet Dua And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0112

Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(h), 24Code Of Criminal Procedure, 1973 — Section 482

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High Courts06 Dec 2019Dismissed

Vijendra Kumar Kumhar Vs State Of Madhya Pradesh (Now State Of Cg)

Chhattisgarh High Court · (2019) 12 CHH CK 0110

Indian Penal Code, 1860 — Section 376(1)

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High Courts06 Dec 2019Dismissed

Ashok Satnami Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0100

Indian Penal Code, 1860 — Section 307, 308, 324

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High Courts06 Dec 2019Dismissed

Gullu Alias Vinay Shankar And Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0077

Indian Penal Code, 1860 — Section 34, 304Evidence Act, 1872 — Section 134

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High Courts06 Dec 2019Partly Allowed

Rameshwar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0068

Indian Penal Code, 1860 — Section 323, 376(1), 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xii)

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High Courts06 Dec 2019Dismissed

Sonau Ram Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0063

Indian Penal Code, 1860 — Section 457

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High Courts06 Dec 2019Dismissed

Dhani Ram Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0056

Indian Penal Code, 1860 — Section 376(1), 454, 506Code Of Criminal Procedure, 1973 — Section 157

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High Courts06 Dec 2019Partly Allowed

Murari Ram Sahu And Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0054

Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 437A

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High Courts06 Dec 2019Partly Allowed

Ramlakhan Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0053

Indian Penal Code, 1860 — Section 376(1), 450, 506

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High Courts05 Dec 2019Disposed Of

Manager, Shri Krishna Talkies And Anr Vs Appellate Authority Under Shops And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0151

Chhattisgarh Shops And Establishments Act, 1958 — Section 58

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High Courts05 Dec 2019Disposed Of

Dilip Dubey Vs State Of Chhattisgarh, Through Secretary And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0145

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High Courts05 Dec 2019Dismissed

Jai Prakash Gupta And Ors Vs State Of Chhattisgarh Through Secretary And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0142

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High Courts05 Dec 2019Dismissed

Vijay Laxmi Tiwari Vs Dwarka Tarak And Anr

Chhattisgarh High Court · (2019) 12 CHH CK 0123

Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354, 452, 506

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