High Courts04 Dec 2019Dismissed
Dukalu Ram And Anr Vs State Of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2019) 12 CHH CK 0108
Code Of Criminal Procedure, 1973 — Section 304, 374(2)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 8 of 116
High Courts04 Dec 2019Allowed
Dinesh Cherwa Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0076
Indian Penal Code, 1860 — Section 302, 304
High Courts04 Dec 2019Partly Allowed
Brijesh @ Ghanti Sharma And Anr Vs State Of Chhattisgarh And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0075
Code Of Criminal Procedure, 1973 — Section 320, 374(2)Indian Penal Code, 1860 — Section 34, 307
High Courts04 Dec 2019Dismissed
Bablu Prasad And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0074
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 304, 323, 324
High Courts04 Dec 2019Allowed
Meena Banjare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0069
Code Of Criminal Procedure, 1973 — Section 161, 374(2), 437(A)Indian Penal Code, 1860 — Section 368
High Courts04 Dec 2019Dismissed
Bhagwati Bai Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0067
Code Of Criminal Procedure, 1973 — Section 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 50, 55, 57
High Courts04 Dec 2019Dismissed
Parvati Bai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0066
Code Of Criminal Procedure, 1973 — Section 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 42, 50, 52, 55, 57
High Courts04 Dec 2019Allowed
Sanjay Sao Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0064
Indian Penal Code, 1860 — Section 306, 498(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Dec 2019Partly Allowed
Ramdhan Kahra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(1)(B), 20(B)(II)(B), 42, 50, 55, 57
High Courts04 Dec 2019Allowed
Narad Lal And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0059
Code Of Criminal Procedure, 1973 — Section 320(8), 374(2)Indian Penal Code, 1860 — Section 149, 323, 325
High Courts04 Dec 2019Partly Allowed
Santosh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0058
Indian Penal Code, 1860 — Section 489(B)
High Courts04 Dec 2019Dismissed
State Of Chhattisgarh Through Vs Chandrabhushan Shukla
Chhattisgarh High Court · (2019) 12 CHH CK 0007
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Dec 2019Allowed
Vaibhav Singh Vs State Of Chhattisgarh Through The Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0164
High Courts03 Dec 2019Disposed Of
Bharat Aluminum Company Limited Vs State Of Chhattisgarh Through Secretary
Chhattisgarh High Court · (2019) 12 CHH CK 0156
Constitution Of India, 1950 — Article 141Mines And Minerals (Regulation And Development) Act, 1957 — Section 2, 9, 15(3)
High Courts03 Dec 2019Disposed Of
Ramesh Singh Keram Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0147
High Courts03 Dec 2019Dismissed
Rashmi Verma Vs District Magistrate Raipur And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0146
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(ba), 2(c), 2(zd), 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 13(4), 13(4)(a), 14, 17, 17(2), 18
High Courts03 Dec 2019Disposed Of
National Highway Authority Of India Through And Anr Vs Power Grid Corporation Of India Ltd. And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0144
National Highways Act, 1956 — Section 3C, 3C(2), 3D
High Courts03 Dec 2019Dismissed
Deovansh And Ors Vs Ramlakhan And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0139
Code Of Civil Procedure, 1908 — Section 100
High Courts03 Dec 2019Allowed
Bhagwat Prasad (Dead) Through And Ors Vs Samaru Ram And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0138
Code Of Civil Procedure, 1908 — Section 100, Order 8 Rule 6, Order 20 Rule 19
High Courts03 Dec 2019Allowed
Jagat Singh Vs Rama And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0137
Code Of Civil Procedure, 1908 — Section 100