High Courts05 Dec 2019Dismissed
Ram Singar And Anr Vs State Of Chhattisgarh Through Police Station
Chhattisgarh High Court · (2019) 12 CHH CK 0118
Indian Penal Code, 1860 — Section 376(2)(g)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 7 of 116
High Courts05 Dec 2019Dismissed
Lal Sai Vs Bhagirathi And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0111
Indian Penal Code, 1860 — Section 34, 294, 447, 506
High Courts05 Dec 2019Dismissed
Premchand Vs State Of Mp Through Ps Jagdalpur
Chhattisgarh High Court · (2019) 12 CHH CK 0109
Code Of Criminal Procedure, 1973 — Section 34, 376, 376(g), 376(2)(g)
High Courts05 Dec 2019Allowed
Padumlal And Ors Vs State Of Madhya Pradesh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0107
Indian Penal Code, 1860 — Section 34, 107, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Dec 2019Allowed
Suresh Kumar Yadav Vs State Of Madhya Pradesh (Now Cg)
Chhattisgarh High Court · (2019) 12 CHH CK 0106
Indian Penal Code, 1860 — Section 34, 341, 363, 366, 376, 376(2)(g)
High Courts05 Dec 2019Allowed
Kumari Kiran @ Jaswanti @ Guddi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0099
Indian Penal Code, 1860 — Section 307, 323, 342
High Courts05 Dec 2019Dismissed
Shatrughan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0072
Indian Penal Code, 1860 — Section 376
High Courts05 Dec 2019Allowed
Rajkumar Patel And Anr Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0061
Indian Penal Code, 1860 — Section 304(B)Dowry Prohibition Act, 1961 — Section 2
High Courts04 Dec 2019Disposed Of
Satya Prakash Tripathi And Ors Vs State Of Chhattisgarh Through And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0165
High Courts04 Dec 2019Allowed
Pushpa Kiran Kujur Vs Chhattisgarh State Information Commission And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0158
Right To Information Act, 2005 — Section 7(1), 20
High Courts04 Dec 2019Disposed Of
Dr. Mukesh Kumar Tiwary And Anr Vs State Of Chhattisgarh Through The Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0157
Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2012 — Regulation 14Indian Medicine Central Council Act, 1970 — Section 36
High Courts04 Dec 2019Disposed Of
Minor X D/O Santosh Kumar Thakur Vs State Of Chhattisgarh Through Its Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0155
Constitution Of India, 1950 — Article 21Medical Termination Of Pregnancy Act, 1971 — Section 3, 4(a), 5Indian Penal Code, 1860 — Section 376
High Courts04 Dec 2019Disposed Of
Dr. Smt. Archana Khare Vs State Of Chhattisgarh, Through The Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0130
High Courts04 Dec 2019Dismissed
Santosh Kumar Vs State Of Chhattisgarh Through Police Station
Chhattisgarh High Court · (2019) 12 CHH CK 0122
Indian Penal Code, 1860 — Section 323, 325
High Courts04 Dec 2019Dismissed
Harish Prasad And Ors Vs State Of Chhattisgarh Through Collector And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0121
Madhya Pradesh Anusuchit Vastu Vyapari (Anugyapan Tatha Jamakhori Per Nirbandhan) Adesh, 1991 — Section 3(1)Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Dec 2019Allowed
Vimla Bhatt Vs Pradeep Jain
Chhattisgarh High Court · (2019) 12 CHH CK 0120
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2019Disposed Of
Dilip Sharma Vs Madhulika Sharma And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0119
Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Dec 2019Allowed
Pushpanath And Anr Vs State Of Chhattisgarh Through P.S. Basna
Chhattisgarh High Court · (2019) 12 CHH CK 0117
Indian Penal Code, 1860 — Section 379
High Courts04 Dec 2019Dismissed
Mohammad Shakil And Anr Vs Union Of India Through Police Station Rpf
Chhattisgarh High Court · (2019) 12 CHH CK 0116
Railway Property (Unlawful Possession) Act, 1966 — Section 3(A)
High Courts04 Dec 2019Dismissed
Sarvottam Das Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0115
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 506B