COURT ARCHIVE

Chhattisgarh High Court judgments, 2019

2,320 judgments · page 5 of 116

High Courts16 Dec 2019Dismissed

State Of Chhattisgarh Through Vs Rameshwar Kuldeep

Chhattisgarh High Court · (2019) 12 CHH CK 0114

Indian Penal Code, 1860 — Section 363, 366, 368, 376(2)(झ)(ढ)Protection Of Children From Sexual Offences Act, 2012 — Section 5(ठ), 6

High Courts16 Dec 2019Allowed

Rajesh Tiwari And Ors Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0113

Constitution Of India, 1950 — Article 142, 226, 227Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 498A

High Courts16 Dec 2019Dismissed

Naresh Bhuihar Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0101

Indian Penal Code, 1860 — Section 376(1)

High Courts16 Dec 2019Allowed

Abdul Kadir Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0070

Code Of Criminal Procedure, 1973 — Section 161, 313Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b), 20(b)(ii)(C)

High Courts16 Dec 2019Allowed

Sukhantin Bai Gond Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0065

Indian Penal Code, 1860 — Section 302, 325Code Of Criminal Procedure, 1973 — Section 437(A)

High Courts16 Dec 2019Allowed

Sunil Kale Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0062

Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 307, 320, 324Arms Act, 1959 — Section 25(1)(B)(b), 27(1)

High Courts16 Dec 2019Partly Allowed

Mukesh Baghel Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0057

Indian Penal Code, 1860 — Section 376, 450Code Of Criminal Procedure, 1973 — Section 313

High Courts16 Dec 2019Partly Allowed

Bhakla Satnami @ Raju Vs State Of Chhattisgarh Through

Chhattisgarh High Court · (2019) 12 CHH CK 0055

Indian Penal Code, 1860 — Section 307, 354, 451Code Of Criminal Procedure, 1973 — Section 161, 313

High Courts16 Dec 2019Allowed

State Of Chhattisgarh Through And Anr Vs M/S Learn Nature Consultants Partnership Firm

Chhattisgarh High Court · (2019) 12 CHH CK 0010

Limitation Act, 1963 — Article 116, 156Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13, 13(1)(A), 15, 34Arbitration And Conciliation Act, 1996 — Section 9, 16(2), 16(3), 17, 34, 34(1), 34(3), 36, 37, 43, 43(1), 43(2),43(3),43(4)

High Courts10 Dec 2019Allowed

Ravi Kumar Sharma Vs Sarita Sharma

Chhattisgarh High Court · (2019) 12 CHH CK 0126

High Courts10 Dec 2019Allowed

Jaspal Singh And Anr Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0071

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42, 50, 52, 55Code Of Criminal Procedure, 1973 — Section 313

High Courts09 Dec 2019Dismissed

Manaye Bai And Ors Vs Mangtin Bai And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0136

Code Of Civil Procedure, 1908 — Section 100Chhattisgarh Land Revenue Code, 1959 — Section 115

High Courts09 Dec 2019Dismissed

Puhup And Ors Vs Khelawan And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0133

Code Of Civil Procedure, 1908 — Section 99, 100

High Courts09 Dec 2019Dismissed

Soniya Bai And Ors Vs Pradeep Kumar And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0131

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

High Courts09 Dec 2019Allowed

Firoz Siddiqui Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0127

Code Of Criminal Procedure, 1973 — Section 2(g), 2(h), 91, 92(1), 93, 93(1), 93(1)(c), 482Indian Penal Code, 1860 — Section 34, 120B, 201, 384Code Of Criminal Procedure, 1898 — Section 96(1), 96(1)(c), 96(1)(3)

High Courts09 Dec 2019Allowed

Neel Kamal Yadav And Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · (2019) 12 CHH CK 0073

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 437(A)

High Courts06 Dec 2019Disposed Of

Sukhlal Darro Vs State Of Chhattisgarh Through And Ors

Chhattisgarh High Court · (2019) 12 CHH CK 0167

High Courts06 Dec 2019Dismissed

Dr. Janhavi And Ors Vs State Of Chhattisgarh Through And Anr

Chhattisgarh High Court · (2019) 12 CHH CK 0166

High Courts06 Dec 2019Disposed Of

Upkaran Pharmaceuticals Registered Vs State Of Chhattisgarh Through And Anr

Chhattisgarh High Court · (2019) 12 CHH CK 0159

High Courts06 Dec 2019Dismissed

Devnath Singh Rajput Vs Chhattisgarh State Cooperative And Anr

Chhattisgarh High Court · (2019) 12 CHH CK 0154

Constitution Of India, 1950 — Article 14, 226