High Courts10 Nov 2021Disposed Of
Sunil Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0021
Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 6 of 43
High Courts10 Nov 2021Disposed Of
Poonam Gyan Chandani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0019
Constitution Of India, 1950 — Article 21
High Courts09 Nov 2021Dismissed
Arun Sharma Vs British Solanki
Chhattisgarh High Court · (2021) 11 CHH CK 0017
Indian Penal Code, 1860 — Section 302, 394, 397Code Of Criminal Procedure, 1973 — Section 372
High Courts09 Nov 2021Disposed Of
Umesh Kumar Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0016
High Courts09 Nov 2021Disposed Of
Pawan Kumar Agrawal Vs Shivam Real Infra Developers Pvt. Ltd.
Chhattisgarh High Court · (2021) 11 CHH CK 0015
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts09 Nov 2021Dismissed
Arjun Singh Patel Vs Ram Kumar Patel
Chhattisgarh High Court · (2021) 11 CHH CK 0011
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 372
High Courts09 Nov 2021Partly Allowed
United India Insurance Co. Ltd. Vs Prakash Sahu
Chhattisgarh High Court · (2021) 11 CHH CK 0010
Motor Vehicles Act, 1988 — Section 3, 4, 5, 149(2), 149(2)(a)(ii), 168(3), 173, 174
High Courts09 Nov 2021Allowed
Leena Vs Pradip Kumar
Chhattisgarh High Court · (2021) 11 CHH CK 0009
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Nov 2021Dismissed/Allowed
Sanjay Bhushan Pandey Vs Ramkumar Chaudhary
Chhattisgarh High Court · (2021) 11 CHH CK 0008
Limitation Act, 1963 — Article 64, 65Chhattisgarh Land Revenue Code, 1959 — Section 250, 250(1), 257, 257(Bh), 257(x)Specific Relief Act, 1963 — Section 6, 6(3), 9
High Courts09 Nov 2021Dismissed
Sameer Vs Gauri Dasi
Chhattisgarh High Court · (2021) 11 CHH CK 0007
Chhattisgarh Land Revenue Code, 1959 — Section 181, 182
High Courts08 Nov 2021Allowed
Toran Sahu Vs Sunita Sahu
Chhattisgarh High Court · (2021) 11 CHH CK 0024
Family Courts Act, 1984 — Section 19, 19(1), 19(2)Hindu Marriage Act, 1955 — Section 27
High Courts08 Nov 2021Disposed Of
Dr. Anjali Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0023
High Courts08 Nov 2021Allowed
Santosh Kumar Bargaah Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0022
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts08 Nov 2021Allowed
Saroj Kumar Vaishnav Vs Santosh Kumar Nat
Chhattisgarh High Court · (2021) 11 CHH CK 0018
Motor Vehicles Act, 1988 — Section 166, 166(3), 168Motor Vehicles (Amendment) Act, 2019 — Section 1, 50, 53, 57
High Courts08 Nov 2021Partly Allowed
Gohar Singh Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 302, 304, 304II
High Courts08 Nov 2021Allowed
Anand Singh Alias Mukesh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0013
Code Of Criminal Procedure, 1973 — Section 374(2), 437AIndian Penal Code, 1860 — Section 34, 302, 450
High Courts08 Nov 2021Allowed
Rohit Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0012
Chhattisgarh Panchayat Services (Discipline and Appeal) Rules, 1999 — Rule 5(b)(iv), 7C.G. Civil Services (Classification, Control and Appeal)Rules, 1966 — Rule 14Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 91
High Courts01 Nov 2021Disposed Of
Nitesh Chandra Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0005
Constitution Of India, 1950 — Article 21
High Courts01 Nov 2021Allowed
Rajesh Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0004
Constitution Of India, 1950 — Article 21
High Courts01 Nov 2021Disposed Of
Champa Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0003
Constitution Of India, 1950 — Article 21