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Chhattisgarh High Court judgments, 2021

858 judgments · page 4 of 43

High Courts23 Nov 2021Allowed

Basant Kumar Katariya VsAmjad Ali

Chhattisgarh High Court · (2021) 11 CHH CK 0052

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 372, 384, 385, 386, 482
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High Courts23 Nov 2021Dismissed

Rashmiraj Jayswal VsState Of Chhattisgarh

Chhattisgarh High Court · (2021) 11 CHH CK 0051

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 19(2), 20(b), 22, 24, 24(3), 27A, 27A(4), 29, 37, 37(1)(b), 37(1)(b)(ii)
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High Courts22 Nov 2021Allowed

Mansai VsState Of Chhattisgarh

Chhattisgarh High Court · (2021) 11 CHH CK 0060

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 363, 366, 370, 376(2n), 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 17
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High Courts16 Nov 2021Allowed

Alka @ Shabana Parveen Khan Vs Mohd.Sharik Ahmed

Chhattisgarh High Court · (2021) 11 CHH CK 0050

Constitution Of India, 1950 — Article 225, 226, 227Code Of Criminal Procedure, 1973 — Section 98, 195, 195(1)(b), 195(1)(b)(ii), 340, 439, 464, 482Indian Penal Code, 1860 — Section 34, 120B, 205, 211, 419, 420, 467, 468, 469, 471, 474, 475, 476
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High Courts16 Nov 2021Disposed Of

Shekshpear Vs State Of Chhattisgarh

Chhattisgarh High Court · (2021) 11 CHH CK 0049

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 31, 31(1), 31(2), 35, 432, 432(1), 433, 433AIndian Penal Code, 1860 — Section 34, 302, 346, 363, 366, 376
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High Courts16 Nov 2021Allowed

Meghnath Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2021) 11 CHH CK 0043

Wild Life Protection Act, 1972 — Section 9, 36(2), 37, 39, 39(1)(d), 50, 50(1)(c), 50(2), 50(4), 51, 52Code Of Criminal Procedure, 1973 — Section 4(2), 452, 457
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