High Courts06 Dec 2018Dismissed
Surendra Kumar Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2018) 12 CHH CK 0038
Indian Penal Code, 1860 — Section 363, 366, 376(1)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 4 of 151
High Courts06 Dec 2018Dismissed
Akash Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0037
Indian Penal Code, 1860 — Section 300, 304
High Courts06 Dec 2018Dismissed
Rakesh Kumar And Ors Vs Seetaram And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0036
Code of Criminal Procedure, 1973 — Section 96(5)Limitation Act 1963 — Section 5
High Courts05 Dec 2018Dismissed
Nohri Chandrakar And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0035
Central Excise Act, 1944 — Section 34(1)(A), 34(2)
High Courts05 Dec 2018Partly Allowed
Gouri Bai, Wd/O. Late Jagita Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0034
Indian Penal Code, 1860 — Section 292(2)(K)
High Courts05 Dec 2018Partly Allowed
Mustafa And Ors Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2018) 12 CHH CK 0033
Indian Penal Code, 1860 — Section 411Code of Criminal Procedure, 1973 — Section 437A
High Courts05 Dec 2018Allowed
Kumudani Mishra, W/O Trilochan Mishra And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0032
Indian Penal Code, 1860 — Section 323, 498ACode of Criminal Procedure, 1973 — Section 320(2), 320(6)
High Courts05 Dec 2018Dismissed
Rakesh Gautiya S/o Bholaram Gautiya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0031
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii), 50, 55, 57Code of Criminal Procedure, 1973 — Section 313
High Courts05 Dec 2018Dismissed
Jeevan @ Raju son of Jaichand Lodhi Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0030
Indian Penal Code, 1860 — Section 376(1), 506, 506B
High Courts05 Dec 2018Dismissed
Jagsai Sahu S/o Shri Laxman Sahu Vs Shiv Kumar S/o Ramayan Sahu and Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0029
Code of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 323, 506Evidence Act, 1872 — Section 64, 65
High Courts05 Dec 2018Disposed off
Khusboo Patel D/o Shri Radheshyam Patel and Ors Vs Indira Gandhi Agriculture University and Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0028
High Courts05 Dec 2018Dismissed
Narayan Prajapati S/o Shri Vijay Prajapati Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0027
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376, 376(2)(f)
High Courts05 Dec 2018Dismissed
Narhar Verma, S/o. Itwari Ram Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0026
Indian Penal Code, 1860 — Section 376(1), 450, 506
High Courts05 Dec 2018Disposed off
Hetram Sahu S/o Shri Sudarshan Sahu and Ors Vs State Of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0025
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 21, 21(4), 36(3)
High Courts05 Dec 2018Allowed
Pannalal and Ors Vs Ishwarprasad
Chhattisgarh High Court · (2018) 12 CHH CK 0024
Code of Civil Procedure, 1908 — Section 96, 100, 151, Order 41 Rule 27
High Courts04 Dec 2018Dismissed
Shree Nakoda Ispat Limited Vs Commissioner Customs And Central Excise
Chhattisgarh High Court · (2018) 12 CHH CK 0023
Finance Act, 2007 — Section 65(65), 76, 77, 78
High Courts04 Dec 2018Dismissed
Rashmi Bilaiya, W/o Shri V.K. Bilaiya Vs Rajendra Singh Saggu (Kakku), S/o Late Sardar Harbhajan Singh
Chhattisgarh High Court · (2018) 12 CHH CK 0022
Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2018Allowed
Ajay Verma S/o Gend Singh Verma Vs Rupoutin Bai Nagvanshi W/o Sugriv Nagwanshi
Chhattisgarh High Court · (2018) 12 CHH CK 0021
Code of Criminal Procedure, 1973 — Section 256(1), 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2018Dismissed
South Eastern Coalfield Ltd Vs Vikas Kumar Singh, S/o Late Kameshwar Singh
Chhattisgarh High Court · (2018) 12 CHH CK 0020
Code of Civil Procedure, 1908 — Section 10
High Courts04 Dec 2018Dismissed
Lilawati Dadwani W/o Meghraj Dadwani Vs Gendlal S/o Shyam Sunder and Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0019