High Courts02 Jan 2018Allowed
Govind Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0023
Indian Penal Code, 1860 — Section 34, 120B, 384, 342, 365, 420Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 151 of 151
High Courts02 Jan 2018Allowed
Vijay Verma And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0022
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(ii)(A), 8(C)
High Courts02 Jan 2018Allowed
Manoj Mandavi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0021
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4
High Courts02 Jan 2018Allowed
Mandeep Kushwaha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0020
Indian Penal Code, 1860 — Section 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste & Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(V)(A)
High Courts02 Jan 2018Allowed
Mankunwar Rajwade Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0019
Indian Penal Code, 1860 — Section 34, 107, 306
High Courts02 Jan 2018Allowed
Birendra Nath Pandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0018
Indian Penal Code, 1860 — Section 34, 409, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2018Allowed
Raj Bahadur Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0017
Indian Penal Code, 1860 — Section 304Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2018Dismissed
Shivam Das Mahant Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0016
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jan 2018Allowed
Puran Singh Chandel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0015
Indian Penal Code, 1860 — Section 407, 409, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2018Allowed
Sandeep Kumar Gupta @ Rinku Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0014
Indian Penal Code, 1860 — Section 376(2N), 506Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 5(B), 6
High Courts02 Jan 2018Allowed/Disposed Of
Tata AIG General Insurance Company Ltd. Vs Jagrani Tirky And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0013
Motor Vehicles Act, 1988 — Section 173Code Of Civil Procedure, 1908 — Order 16 Rule 6
High Courts02 Jan 2018Dismissed
Cholamandlam M S General Insurance Company Pvt. Ltd. Vs Seema Kumari Jha And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0012
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jan 2018Dismissed
Sanat Kumar Satanami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0011
Indian Penal Code, 1860 — Section 302, 307, 323, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Jan 2018Allowed
Rayalseema Concrete Sleepers (P) Ltd. Vs Authority under Minimum Wages Act & Regional Labour Commissioner And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0010
Minimum Wages Act 1948 — Section 20, 20(1), 22Industrial Disputes Act, 1947 — Section 33C(2)Payment Of Wages Act, 1936 — Section 15(1)
High Courts02 Jan 2018
Manoj Kumar Vs South Eastern Coalfields Ltd. & Ors.
Chhattisgarh High Court · (2018) 01 CHH CK 0005
High Courts02 Jan 2018
N.R. Sharma Vs Chhattisgarh State Power Distribution Company Limited & Ors.
Chhattisgarh High Court · (2018) 01 CHH CK 0003
Constitution of India, Article 21 - Amendment of the ScheduleElectricity Act, 2003, Section 2, Section 43, Section 44,