High Courts05 Jan 2018Allowed
Ved Prakash Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0002
Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 467 -Income Tax Act, 1960, Secti
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 150 of 151
High Courts04 Jan 2018Dismissed
Mandeep Panda Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0043
Essential Commodities Act, 1955 — Section 3, 7Code Of Criminal Procedure, 1973 — Section 239, 240, 397
High Courts04 Jan 2018Allowed/Disposed Of
Shankar Lal Kaivart Vs Vijay Sagar Yadav And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0042
Motor Vehicles Act, 1988 — Section 166, 173
High Courts04 Jan 2018Dismissed
Bajaj Allianz General Insurance Company Limited Vs Parvati Bai And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0041
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jan 2018Allowed/Disposed Of
Rajesh Kumar Vs Santosh Kumar And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jan 2018Allowed/Disposed Of
New India Assurance Com. Ltd. Vs Pushpa Bai And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0039
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jan 2018Allowed
Patang Bai And Ors Vs C.G. Forest Development Corporation And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0038
Employee's Compensation Act, 1923 — Section 30
High Courts04 Jan 2018Disposed Of
M/s Shiv Trading Company Vs Commissioner Of Income Tax Department And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0037
Income Tax Act, 1961 — Section 119(2)(b)
High Courts04 Jan 2018Dismissed
Arjun Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0035
Indian Penal Code, 1860 — Section 376
High Courts04 Jan 2018Allowed/Disposed Of
Miss Arti Vs Saheb Singh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0034
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jan 2018Dismissed
Lakhanlal Koushik Vs Dharmendra Kumar Pandey
Chhattisgarh High Court · (2018) 01 CHH CK 0033
Workmen' S Compensation Act, 1923 — Section 4A, 4A(3)(a), 28, 29, 30Employees Compensation Rules, 1924 — Rule 48, 49
High Courts03 Jan 2018Allowed
Raghvendra Singh And Ors @ Abhishekh Vs tate Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0032
Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts03 Jan 2018Allowed/Disposed Of
Oriental Insurance Co. Ltd. Vs Ajay Sahu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0031
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jan 2018Allowed
Arun Pradhan Vs Pushpa Pradhan
Chhattisgarh High Court · (2018) 01 CHH CK 0030
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 126(2)
High Courts03 Jan 2018Allowed
Munna Lal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 60, 63
High Courts03 Jan 2018Dismissed
ational Insurance Company Limited Vs Ghanaram Sahu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0028
Workman Compensation Act, 1923 — Section 3, 30Motor Vehicles Act, 1988 — Section 56, 149
High Courts03 Jan 2018Allowed
Nohar Sai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0027
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 313, 437AScheduled Caste & Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(1)(xi), 3(1)(xii)
High Courts03 Jan 2018Dismissed
Ume Lal @ Bhurshu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0026
Indian Penal Code, 1860 — Section 201, 279, 302, 304ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts03 Jan 2018Dismissed
State Of Chhattisgarh Vs Anup Sharma
Chhattisgarh High Court · (2018) 01 CHH CK 0025
Indian Penal Code, 1860 — Section 30, 107, 302, 304B, 306, 417, 498ACode Of Criminal Procedure, 1973 — Section 161, 174, 313Dowry Prohibition Act, 1961 — Section 2
High Courts03 Jan 2018Allowed
Rajkumar @ Shanu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0024
Indian Penal Code, 1860 — Section 34, 147, 149, 201, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 313