High Courts08 Jan 2018Dismissed
Rajendra Kumar Agrawal Vs New India Insurance Company Ltd And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0083
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 148 of 151
High Courts08 Jan 2018Dismissed
Bajaj Alliance General Insurance Company Limited Vs Ganga Devi Karsh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0082
Motor Vehicles Act, 1988 — Section 166, 173Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts08 Jan 2018Dismissed
Sulochni Vs Motilal Panika And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0081
Indian Penal Code, 1860 — Section 376
High Courts08 Jan 2018Disposed Of
Geeta Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0080
High Courts08 Jan 2018Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Vinita Joshi And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0079
Motor Vehicles Act, 1988 — Section 163A, 173Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts08 Jan 2018Dismissed
State Of Chhattisgarh Vs Rathram And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0078
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 65Constitution Of India, 1950 — Article 226, 227
High Courts08 Jan 2018Allowed
Mangal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts08 Jan 2018Dismissed
Raju @ Rajendra Pateriya And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0076
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts06 Jan 2018Dismissed
Sunderlal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0075
Indian Penal Code, 1860 — Section 120B, 376
High Courts06 Jan 2018Dismissed
Pavan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0074
Indian Penal Code, 1860 — Section 307, 324, 325Code Of Criminal Procedure, 1973 — Section 161
High Courts06 Jan 2018Dismissed
Arjun Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0073
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(i)
High Courts06 Jan 2018Allowed
Gajju @ Arun Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0072
Indian Penal Code, 1860 — Section 34, 302, 323Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437A
High Courts06 Jan 2018Disposed Of
Safari Bai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0071
Indian Penal Code, 1860 — Section 120(B), 359, 360, 361, 362, 366Code Of Criminal Procedure, 1973 — Section 437A
High Courts06 Jan 2018Dismissed
Jayram Chauhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0070
Indian Penal Code, 1860 — Section 304
High Courts06 Jan 2018Dismissed
Padma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0069
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42, 50, 55, 20(B)(ii)(b)
High Courts05 Jan 2018Disposed Of
Laxmi Sharma Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0068
High Courts05 Jan 2018Allowed
Pushpendra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0067
Indian Penal Code, 1860 — Section 109, 419, 420Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Manyata Prapta Pariksha Adhiniyam 1937 — Section 3घ
High Courts05 Jan 2018Allowed
Kashyap Kumar Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0066
Code Of Criminal Procedure, 1973 — Section 439Unlawful Activities (Prevention) Act, 1967 — Section 17, 20, 40, 40(2)Motor Vehicles Act, 1988 — Section 21(12), 105, 177, 184, 191
High Courts05 Jan 2018Disposed Of
Radhiya Bai Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0065
High Courts05 Jan 2018Disposed Of
Thagiya Bai Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0064