High Courts09 Jan 2018Disposed Of
Pushplata Sharma Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0102
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 147 of 151
High Courts09 Jan 2018Dismissed
Kiran Vs Ashok Malik
Chhattisgarh High Court · (2018) 01 CHH CK 0101
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 313, 378(3)
High Courts09 Jan 2018Allowed
Fagni Madvi And Ors Vs Munnalal Korsa And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0100
Motor Vehicles Act, 1988 — Section 173
High Courts09 Jan 2018Dismissed
Pranay Kumar Sahu Vs South Eastern Coalfields Ltd. And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0099
High Courts09 Jan 2018Allowed
Taran Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0098
Indian Penal Code, 1860 — Section 312, 363, 366, 366(A), 376, 376(1)Code Of Criminal Procedure, 1973 — Section 161, 374
High Courts09 Jan 2018Dismissed
Victor Christiyan Vs Authorized Officer, Laxmi Mahila Nagrik Bank Maryadit & Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0004
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 14, Section 13, Section 2(1)(c), Section 2(1)(d)
High Courts08 Jan 2018Disposed Of
Krishna Kant Patel Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0097
High Courts08 Jan 2018Disposed Of
Ram Kumar Naik Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0096
High Courts08 Jan 2018Dismissed
Tejram Sahu Vs Sawal Singh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0095
High Courts08 Jan 2018Allowed
Shraddheya Bhagat Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0094
Constitution Of India, 1950 — Article 12
High Courts08 Jan 2018Disposed Of
Komal Soot Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0093
High Courts08 Jan 2018Disposed Of
Diwaker Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0092
High Courts08 Jan 2018Disposed Of
Baudha @ Daulatram Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0091
Indian Penal Code, 1860 — Section 307, 452, 506BCode Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts08 Jan 2018Disposed Of
Ramesh Kumar Patel Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0090
High Courts08 Jan 2018Partly Allowed/Disposed Of
Raj Sharma @ Pradeep Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0089
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts08 Jan 2018Dismissed
Ritesh Tiwari Vs Dukalhin Bai And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0088
Motor Vehicles Act, 1988 — Section 173
High Courts08 Jan 2018Partly Allowed/Disposed Of
Bhuvneshwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0087
Indian Penal Code, 1860 — Section 420, 467, 468Code Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts08 Jan 2018Allowed
Oriental Insurance Company Limited Vs B. Raghu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0086
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Jan 2018Disposed Of
Basant Kumar Banjare Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0085
High Courts08 Jan 2018Allowed/Disposed Of
Ku. Mohini Bhoi Vs Raja Sahu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0084
Motor Vehicles Act, 1988 — Section 166, 173