High Courts10 Jan 2018Disposed Of
Akhand Pratap Tiwari Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0121
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 146 of 151
High Courts10 Jan 2018Dismissed
Reliance General Insurance Company Limited Vs Ahilya Bai Thakur And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0120
Motor Vehicles Act, 1988 — Section 173
High Courts10 Jan 2018Allowed/Disposed Of
Jagdish And Ors Vs Vimal Kumar And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0119
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Jan 2018Dismissed
Nandu @ Dev Kumar Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0118
Indian Penal Code, 1860 — Section 84, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 105
High Courts10 Jan 2018Allowed
Harishankar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0117
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2018Dismissed
South Eastern Coal Fields Ltd Vs M/s Tirupati Construction District Burhar
Chhattisgarh High Court · (2018) 01 CHH CK 0006
Arbitration and Conciliation Act, 1996, Section 36 -Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015, Section 15(2), Section 2(1)(c), Section 15(5)
High Courts09 Jan 2018Dismissed
Ashwani Kumar Sinha Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0116
Commissions for Protection Of Child Rights Act, 2005 — Section 17
High Courts09 Jan 2018Disposed Of
Vijay Kumar Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0115
High Courts09 Jan 2018Disposed Of
Ganesh Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0114
High Courts09 Jan 2018Disposed Of
Arun Kumar Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0113
High Courts09 Jan 2018Dismissed
Ghanshyam Nirmalkar @ Chhotu Nirmalkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0112
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2018Disposed Of
Ram Prasad Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0111
High Courts09 Jan 2018Dismissed
Komal Vs Dashrath Yadav And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0110
High Courts09 Jan 2018Disposed Of
Vidya Saraswati Mahila Swa Sahayata Samuh And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0109
High Courts09 Jan 2018Allowed
Bihari Lal Bandhe Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0108
Indian Penal Code, 1860 — Section 312, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2018Dismissed
Mithilesh Baghel Vs Karuna @ Rani And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0107
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jan 2018Dismissed
Chhattisgarh State Electricity Board Vs Mina Bai And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0106
Motor Vehicles Act, 1988 — Section 66(3), 173Constitution Of India, 1950 — Article 12
High Courts09 Jan 2018Allowed
Baldou Singh And Ors Vs K.V. Shrinivas Rao And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0105
Motor Vehicles Act, 1988 — Section 166, 173Indian Succession Act, 1925 — Section 306
High Courts09 Jan 2018Dismissed
Sadhu Vs Divisional Forest Officer (General)
Chhattisgarh High Court · (2018) 01 CHH CK 0104
Constitution Of India, 1950 — Article 227
High Courts09 Jan 2018Allowed
Dukalha Ram Dhivar Vs Narendra Sahu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0103
Motor Vehicles Act, 1988 — Section 173