High Courts02 Feb 2018Allowed/Disposed Of
Sawan Kumar @ Jagga Suryawanshi Vs Ganesh Bhardwaj And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0061
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 144 of 151
High Courts02 Feb 2018Dismissed
Oriental Insurance Company Limited Vs Rajni Balaia And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0060
Indian Penal Code, 1860 — Section 304AMotor Vehicles Act, 1988 — Section 134, 163A, 166
High Courts02 Feb 2018Allowed
Poonam Patel Vs Reliance General Insurance Co. Ltd. And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0059
Motor Vehicles Act, 1988 — Section 173Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts02 Feb 2018Allowed
Mohd. Kadar Qureshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0058
Indian Penal Code, 1860 — Section 34, 186, 294, 352, 353, 506, 506BCode Of Criminal Procedure, 1973 — Section 313
High Courts01 Feb 2018Disposed Of
Dr. Kiran Nayak Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0056
High Courts01 Feb 2018Disposed Of
Dhoba Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0055
High Courts01 Feb 2018Disposed Of
Jitendra Kumar Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0054
Indian Penal Code, 1860 — Section 354, 354(B)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts01 Feb 2018Dismissed
M/s Champion Ceramics Private Ltd. Vs Chhattisgarh State Electricity Board And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0053
Constitution Of India, 1950 — Article 226, 227
High Courts01 Feb 2018Dismissed
M/s. Champion Ceramics Private Ltd. Vs Electrical Lokpal And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0052
High Courts01 Feb 2018Dismissed
Bharti Paul Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0051
High Courts01 Feb 2018Dismissed
Chanda Bai Vs M/s Fonics Poultry Fonics And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0050
Employees Compensation Act, 1923 — Section 4A, 4A(3)(a), 4A(3)(b), 30
High Courts01 Feb 2018Dismissed
United India Insurance Company Limited Vs Soniya @ Sonoya And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0049
High Courts01 Feb 2018Allowed/Disposed Of
Uma Verma And Ors Vs Om Prakash Agrawal
Chhattisgarh High Court · (2018) 02 CHH CK 0048
Employees Compensation Act, 1923 — Section 4A(3)(b), 30
High Courts01 Feb 2018Dismissed
Manoj Kumar Singh Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0047
High Courts01 Feb 2018Disposed Of
Munna @ Amitabh Pal Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0046
Code Of Criminal Procedure, 1973 — Section 154
High Courts01 Feb 2018Dismissed
Jitesh Kashyap Vs Parmanand Sahu And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Feb 2018Allowed
Santoshi Sahu Vs Omprakash Sahu
Chhattisgarh High Court · (2018) 02 CHH CK 0044
Hindu Marriage Act, 1955 — Section 13, 28
High Courts01 Feb 2018Allowed
Dhaniram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0043
Code Of Criminal Procedure, 1973 — Section 313, 437ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(a), 20(b), 20(b)(i), 50
High Courts01 Feb 2018Allowed
Lalla Singh Chouhan & Ors Vs State of Chhattisgarh & Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0012
Constitution of India, Article 166(1), Article 166(2), Article 166, Article 166(3), Article 77(3), Article 300-
High Courts01 Feb 2018
Ved Prakash Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0011
Code of Criminal Procedure, 1973, Section 482, Section 362, Section 441(4), Section 441-A - Saving of inherent powers of High Court - Court not to a