High Courts05 Feb 2018Disposed Off
Surajdeen Gupta Vs Mukhchand Jayaswal
Chhattisgarh High Court · (2018) 02 CHH CK 0010
Chhattisgarh Accommodation Control Act, 1961, Section 13(1), Section 13(6), Section 12, Section 12(3)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 143 of 151
High Courts05 Feb 2018Dismissed
Ganesh Prasad Shukla Vs Guru Ghasidas Central University Bilaspur & Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0001
High Courts03 Feb 2018Allowed
Kamlesh Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0081
Indian Penal Code, 1860 — Section 302, 450Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Feb 2018Allowed
Saraswati Bai And Anr. Vs Ramkumar And Ors.
Chhattisgarh High Court · (2018) 02 CHH CK 0078
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts02 Feb 2018Disposed Of
Manjar Ali Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 02 CHH CK 0077
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 438, 482Scheduled Caste & Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 12,18
High Courts02 Feb 2018Disposed Of
Uttar Kumar Pradhan Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0076
High Courts02 Feb 2018Disposed Of
Sabyasachi Mishra And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0075
Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 161, 438
High Courts02 Feb 2018Disposed Of
Bipro Vs South Eastern Coalfields Limited And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0074
High Courts02 Feb 2018Dismissed
M/s Ranglani Construction Company Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0073
High Courts02 Feb 2018Disposed Of
Akhil Kumar Tiwari And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0072
High Courts02 Feb 2018Disposed Of
Disan Kumar Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0071
High Courts02 Feb 2018Dismissed
Parmanand Bariha Vs Jagmohan Taneja Chief Executive Officer
Chhattisgarh High Court · (2018) 02 CHH CK 0070
High Courts02 Feb 2018Allowed/Disposed Of
Rakesh @ Pintu Yadav Vs Ganesh Bhardwaj And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0069
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Feb 2018Dismissed
Shriram General Vs Kumari Bai And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0068
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Feb 2018Disposed Of
Arun Kumar Swarnkar Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0067
Code Of Criminal Procedure, 1973 — Section 451, 452
High Courts02 Feb 2018Dismissed
Yogesh Manhar Vs Kusum Bai
Chhattisgarh High Court · (2018) 02 CHH CK 0066
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 126, 397, 401
High Courts02 Feb 2018Disposed Of
Nohar Lal Vs Oriental Insurance Company Limited And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0065
High Courts02 Feb 2018Allowed/Disposed Of
Suman Kumar Vs Rajesh Kumar Bind And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0064
Motor Vehicles Act, 1988 — Section 173
High Courts02 Feb 2018Dismissed
Branch Manager The New India Assurance Company Limited Vs Bhagmati Bai And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0063
High Courts02 Feb 2018Allowed/Disposed Of
Kuraisa Alam Vs Arvind Pandey And Ors
Chhattisgarh High Court · (2018) 02 CHH CK 0062
Motor Vehicles Act, 1988 — Section 166, 173