Constitution of India, Article 21, Article 22(1) - Amendment of the Schedule - Protection against arrest and detention in certain casesCode of Criminal Procedure, 1973,

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High Courts12 Jan 2018Allowed/Disposed Of

Kailash Yadu And Ors Vs Ku. Padmini Pradhan And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0137

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High Courts12 Jan 2018Disposed Of

Gulmeer Ahamad Khan And Ors Vs Binesh Kumar Nishad And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0136

Motor Vehicles Act, 1988 — Section 149

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High Courts11 Jan 2018Disposed Of

Panch Ram Marbal Vs G.P.Bhaskar

Chhattisgarh High Court · (2018) 01 CHH CK 0135

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High Courts11 Jan 2018Allowed/Disposed Of

Subhasis Mallick Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0134

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High Courts11 Jan 2018Dismissed

Divisional Manager, National Insurance Company Limited Vs Kaushal Prasad Sahu And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0133

Workmen's Compensation Act, 1923 — Section 30

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High Courts11 Jan 2018Dismissed

Anurag Bansal Vs Rajesh Behra And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0132

Consumer Protection Act, 1986 — Section 15, 27Constitution Of India, 1950 — Article 227

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High Courts11 Jan 2018Allowed

Satendra Singh And Ors Vs Deepak Kapoor And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0131

Motor Vehicles Act, 1988 — Section 140, 166, 173

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High Courts11 Jan 2018Allowed

Oriental Insurance Co. Ltd. Vs Krishna Kumari And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0130

Motor Vehicles Act, 1988 — Section 173Code Of Civil Procedure, 1908 — Order 41 Rule 22

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High Courts11 Jan 2018Allowed

Shubhara Kundu Vs State Of Madhya Pradesh And Ors

Chhattisgarh High Court · (2018) 01 CHH CK 0129

M.P./CG Civil Services (Classification, Control & Appeal) Rules, 1966 — Rule 10Civil Services (Leave) Rules, 1977 — Rule 24 (2)

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High Courts10 Jan 2018Dismissed

Deepak Mallah Vs State Of Chhattisgarh

Chhattisgarh High Court · (2018) 01 CHH CK 0128

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439

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High Courts10 Jan 2018Allowed

Aman @ Gullu Bargaha Vs State Of Chhattisgarh

Chhattisgarh High Court · (2018) 01 CHH CK 0127

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101Indian Penal Code, 1860 — Section 363, 366, 366(A), 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 7. 17

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High Courts10 Jan 2018Dismissed