High Courts05 Jan 2018Disposed Of
Giteshwari Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0063
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 149 of 151
High Courts05 Jan 2018Allowed
Vedprakash Gupta @ Gudda Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0062
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2018Allowed
Reshma Parveen Vs Saiyyad Imran Ali
Chhattisgarh High Court · (2018) 01 CHH CK 0061
Code Of Civil Procedure, 1908 — Section 24Protection Of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Jan 2018Dismissed
Damrudhar Dewangan Vs Anurodh Patel
Chhattisgarh High Court · (2018) 01 CHH CK 0060
Code Of Civil Procedure, 1908 — Section 24
High Courts05 Jan 2018Allowed
Shail Mishra Vs Kirti Kumar Mishra
Chhattisgarh High Court · (2018) 01 CHH CK 0059
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13Hindu Minority And Guardianshipact, 1956 — Section 8
High Courts05 Jan 2018Disposed Of
Mohan Lal Thakur Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0058
Indian Penal Code, 1860 — Section 298Information Technology Act, 2000 — Section 67
High Courts05 Jan 2018Dismissed
Baby Bai Vs Rajendra Prajapati And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0057
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Jan 2018Dismissed
Nilima Mukherjee Vs Jila Sahkari Khrishi Avam Gramin Vikas Bank And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0056
High Courts05 Jan 2018Disposed Of
Tarun Kumar Jaiswal Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0055
High Courts05 Jan 2018Dismissed
Manwel Vs Shiv Shanker Pandey And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0054
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jan 2018Allowed/Disposed Of
Ramdas Vs Lokendra Kumar Sahu And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0053
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jan 2018Disposed Of
M/s Narendra Khad Bhandar Sarangarh Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0052
High Courts05 Jan 2018Dismissed
Birja Prasad And Ors Vs Member Judge, Industrial Court, Bench Bilaspur And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0051
Payment Of Wages Act, 1936 — Section 15, 17
High Courts05 Jan 2018Dismissed
Gurbhej Singh Chhabra Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0050
High Courts05 Jan 2018Dismissed
Kamlesh Kumar Keshari Vs Malti Devi And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0049
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts05 Jan 2018Allowed
M/s Shivam Infrastructure Vs South East Central Railway (SECR) And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0048
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 12(2)Arbitration And Conciliation (Amendment) Act, 2015 — Section 12(5)
High Courts05 Jan 2018
Kuldeepak @ Balu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0047
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 24
High Courts05 Jan 2018Partly Allowed/Disposed Of
Harish Markandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 01 CHH CK 0046
Indian Penal Code, 1860 — Section 307, 320, 452Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Jan 2018Allowed/Disposed Of
Ashok Jain Vs Jamuna Bai And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0045
Indian Penal Code, 1860 — Section 304A
High Courts05 Jan 2018Dismissed
C.G. Infrastructure Development Corporation Vs Muni Prasad Agnihotri And Ors
Chhattisgarh High Court · (2018) 01 CHH CK 0044
Chhattisgarh Industrial Relations Act, 1960 — Section 31(3), 65, 65(3)