Code of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 294, 420, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts03 Dec 2018Dismissed

Birbal son of Janglu Sahu and Ors Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0009

Indian Penal Code, 1860 — Section 147, 149, 427, 447

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High Courts03 Dec 2018Dismissed

Ravi Singh Sidhhu Son of Sardar Krishna Singh Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0008

Indian Penal Code, 1860 — Section 509Constitution of India 1950 — Article 21

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High Courts03 Dec 2018Allowed

Vasudev Urf Vasu S/o Paritosh Urf Parimal Banik and Ors Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0007

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 396, 412

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High Courts03 Dec 2018Allowed

Kuleshwar Prasad @ Manglu Sahu S/o Bishauha Ram Sahu Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0006

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120-B, 201, 379, 401, 420, 467, 468, 471

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High Courts03 Dec 2018Disposed off

National Co-Operative Consumer's Federation Of India Ltd Vs State Of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0005

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High Courts03 Dec 2018Allowed

Puseram @ Useram Bhagat S/o Dasai Vs State Of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0004

Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)

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High Courts03 Dec 2018Partly Allowed

Rameshwar S/o. Sonu Ram Yadav Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0003

Indian Penal Code, 1860 — Section 323Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities), Rules, 1995 — Rule 7

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High Courts01 Dec 2018Dismissed

Jeevan Das So Jhapitdas Vs State of Chhattisgarh

Chhattisgarh High Court · (2018) 12 CHH CK 0002

Indian Penal Code, 1860 — Section 306

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High Courts01 Dec 2018Dismissed

Harun Rasid, S/o Abdul Rajjaq Vs Rajkumar Chopra, S/o Shantilal Chopra

Chhattisgarh High Court · (2018) 12 CHH CK 0001

Evidence Act 1872 — Section 65, 66Code of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14

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High Courts30 Nov 2018Dismissed

Gambhir Das Panika Vs Chairman, Board of Revenue

Chhattisgarh High Court · (2018) 11 CHH CK 0059

Central Provinces Land Revenue Act, 1917 — Section 196Indian Independence Act, 1947 — Section 7, 7(1)Abolition Act, 1950 — Section 2(m), 3, 3(1), 3(2), 5, 41, 45, 45(2), 45(3)

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High Courts30 Nov 2018Dismissed

State Of Chhattisgarh Vs Shiva Mandavi @ Lallu S/o Rajesh Mandavi

Chhattisgarh High Court · (2018) 11 CHH CK 0058

Code of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 509Protection of Children from Sexual Offences Act, 2012 — Section 12

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