High Courts28 Nov 2018Dismissed
Arihant Developers Proprietor Smt. Sandhya Parakh Vs Chhattisgarh Housing Board and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0037
Code of Civil Procedure, 1908 — Order 26 Rule 9
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 7 of 151
High Courts28 Nov 2018Dismissed
Ayub Khan son of Haji Sekh Rahman Khan Vs State of Chhattisgarh through District Magistrate
Chhattisgarh High Court · (2018) 11 CHH CK 0036
Indian Penal Code, 1860 — Section 147, 149, 341
High Courts28 Nov 2018Dismissed
Ayub Khan son of Haji Sekh Rahman Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0035
Indian Penal Code, 1860 — Section 147, 186, 341, 342
High Courts28 Nov 2018Dismissed
Kumari Shashi Bala Devid, aged and Ors Vs Taher Bhai (deceased) through LRs
Chhattisgarh High Court · (2018) 11 CHH CK 0034
Code of Civil Procedure, 1908 — Section 100Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 12(1)(e)
High Courts27 Nov 2018Dismissed
Sangeeta Bai Nishad W/o Manoj Kumar Nishad Vs Manoj Kumar son of Dukhuram Nishad
Chhattisgarh High Court · (2018) 11 CHH CK 0033
Indian Penal Code, 1860 — Section 498A
High Courts27 Nov 2018Allowed
Bhupendra Singh Thakur, S/o Shri D.S. Thakur Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0032
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts27 Nov 2018Allowed
Manti Sahu, W/o Mahesh Ganjir Vs Mahesh Ganjir, S/o Dharmuram Ganjir
Chhattisgarh High Court · (2018) 11 CHH CK 0031
Indian Penal Code, 1860 — Section 294, 323, 493, 494, 495, 496, 506BCode of Criminal Procedure, 1973 — Section 200, 202
High Courts27 Nov 2018Disposed off
Bhushan Lal Yadav S/o Bharat Lal Yadav Vs Union Of India Through, Secretary and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0030
Coal Bearing Area (Acquisition & Development) Act, 1957 — Section 14
High Courts27 Nov 2018Dismissed
State Of Chhattisgarh Vs Khemu Dheemar @ Khemlal S/o Shiv Kumar Dheemar
Chhattisgarh High Court · (2018) 11 CHH CK 0029
Code of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 354A(i)(ii), 506
High Courts27 Nov 2018Dismissed
Vipin Bihari S/o Rambhajanlal Agrawal Vs Bholaram S/o Bisram Sahu and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0028
Code of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 466, 468, 471, 474
High Courts27 Nov 2018Dismissed
Narad Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0027
Indian Penal Code, 1860 — Section 294, 506BScheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts27 Nov 2018Dismissed
Sumitra, wife of Durga Prasad Vs Chuneshwari, wife of Girjanand and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0026
High Courts27 Nov 2018Allowed
Kuleshwar Ram S/o. Goverdhan Ram Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0025
Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 113BCode of Criminal Procedure, 1973 — Section 437A
High Courts27 Nov 2018Dismissed
Ashwani Kumar and Ors Vs Karamati and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0024
Code of Civil Procedure, 1908 — Section 100
High Courts27 Nov 2018Dismissed
Purushottam, S/o Madho Singh Kanwar and Ors Vs Sadh Ram, S/o Bhagat Ram Kanwar and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0023
Limitation Act, 1963 — Article 58
High Courts27 Nov 2018Allowed
Jai Bhawani Swa Sahayata Samooha Vs State Of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0022
High Courts26 Nov 2018Dismissed
Ajay Bafna, S/o. Late Fulchand Bafna ors Vs Smt. Kamla Bai Bhattad, Wd/o. Late Khushalchand Bhattad
Chhattisgarh High Court · (2018) 11 CHH CK 0021
Chhattisgarh Accommodation Control Act, 1961 — Section 2, 2(e), 12(1)(f), 12(i)(f), 13, 13(1), 13(2), 13(5)Hindu Marriage Act, 1955 — Section 16
High Courts22 Nov 2018
Oriental Insurance Company Ltd. @APPELLANT@Hash Dilip Kewat S/o Shri Manharan Ram Kewat
Chhattisgarh High Court · (2018) 11 CHH CK 0020
High Courts19 Nov 2018Disposed Off
Urmila Shukla Wd/o Ramadhar Shukla, Vijay Kumar S/o Late Ramadhar Shukla @APPELLANT@Hash State Of Chhatttisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0019
Indian Penal Code, 1860 — Section 34, 294, 323, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)®(d), 3(2)(v)(a)
High Courts16 Nov 2018Allowed
State of M.P. (now State of C.G.), through the Collector, Durg and ors @APPELLANT@Hash Keja Bai, W/o Madhuvandas and ors
Chhattisgarh High Court · (2018) 11 CHH CK 0018
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 9, 10, 11, 11(3), 11(4), 11(5), 46, 113(3)Civil Procedure Code 1908 — Section 9