COURT ARCHIVE

Chhattisgarh High Court judgments, 2018

3,016 judgments · page 8 of 151

High Courts16 Nov 2018Dismissed

Parvez Khan, S/o Kamar Khan and ors @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0017

Indian Penal Code, 1860 — Section 364A, 365Arms Act, 1959 — Section 25, 27Code of Criminal Procedure, 1973 — Section 311, 437A

High Courts15 Nov 2018Allowed

Harisagar Kashyap, S/o Radheshyam @APPELLANT@Hash State of Chhattisgarh,

Chhattisgarh High Court · (2018) 11 CHH CK 0016

Code of Criminal Procedure, 1973 — Section 161, 374(2), 437AIndian Penal Code, 1860 — Section 30, 201, 304BDowry Prohibition Act, 1961 — Section 2

High Courts15 Nov 2018Dismissed

L.P. Saket S/o Shri Sadhua Saket @APPELLANT@Hash Chhattisgarh State Civil Supplies Corporation Limited and ors

Chhattisgarh High Court · (2018) 11 CHH CK 0015

High Courts15 Nov 2018Dismissed

Deepak Kumar Singh, Son of Late Shri Chandra Kishore Singh @APPELLANT@Hash State of Chhattisgarh and ors

Chhattisgarh High Court · (2018) 11 CHH CK 0014

High Courts15 Nov 2018Allowed

Ram Singh S/o Bhajpal Singh @APPELLANT@Hash Assistant Engineer, Chhattisgarh Electricity Board

Chhattisgarh High Court · (2018) 11 CHH CK 0013

Electricity Act 2003 — Section 135

High Courts15 Nov 2018Allowed

Reshamlal Satnami, aged about 19 years, S/o. Mehtar Satnami @APPELLANT@Hash State of Chhattisgarh through P.S. Sersinwa, Distt. Raipur

Chhattisgarh High Court · (2018) 11 CHH CK 0012

Indian Penal Code, 1860 — Section 363, 366, 368, 376(1), 506BEvidence Act, 1872 — Section 35

High Courts15 Nov 2018Allowed

Kamal Lochan Behra @ Pandu Behra S/o Joidharam Patel @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0011

Indian Penal Code, 1860 — Section 120B, 354Code of Criminal Procedure, 1973 — Section 313, 437A

High Courts15 Nov 2018Allowed

Suresh Kumar Agrawal, S/o Late Shri Ramchandra Agrawal @APPELLANT@Hash Commissioner, Custom Central Excise And Service Tax Central Excise Building

Chhattisgarh High Court · (2018) 11 CHH CK 0010

Central Excise Act, 1944 — Section 11, 35Constitution Of India, 1950 — Article 226

High Courts14 Nov 2018Allowed

Prabhjot Singh Bhuie, S/o Amarjeet Singh Bhuie @APPELLANT@Hash State Of Chhattisgarh and ors

Chhattisgarh High Court · (2018) 11 CHH CK 0009

High Courts13 Nov 2018Allowed

Chunni Lal Jain S/o Late Bhawar Lal Jain @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0008

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 384, 386, 506

High Courts12 Nov 2018Dismissed

Smt.Jayanti Devi Jain W/o Prakashchand Jain @APPELLANT@Hash Devendra Kumar Sinha S/o P. R. Sinha Permanent

Chhattisgarh High Court · (2018) 11 CHH CK 0007

Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 142

High Courts12 Nov 2018Dismissed

State of Chhattisgarh @APPELLANT@Hash Shri K. Satyapal, S/o Ramratan Sharma & ors

Chhattisgarh High Court · (2018) 11 CHH CK 0006

Code of Criminal Procedure, 1973 — Section 378(4)Prevention of Corruption Act, 1988 — Section 13(1)(d),13(2)Indian Penal Code, 1860 — Section 120B, 467, 468, 471

High Courts02 Nov 2018Allowed

Vinod Kumar Khare @APPELLANT@Hash State of Madhya Pradesh

Chhattisgarh High Court · (2018) 11 CHH CK 0005

Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code of Criminal Procedure, 1973 — Section 313, 437A

High Courts02 Nov 2018Dismissed

Ramkrishna @APPELLANT@Hash State of Madhya Pradesh

Chhattisgarh High Court · (2018) 11 CHH CK 0004

Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 376(2)(g)

High Courts02 Nov 2018Allowed

Ajay Kumar Tiwari @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0003

Code of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 409, 420

High Courts02 Nov 2018Allowed

Mohammad Hanif @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0002

Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code of Criminal Procedure, 1973 — Section 313

High Courts01 Nov 2018Dismissed

Ashish Sinha @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 11 CHH CK 0001

Code of Criminal Procedure, 1973 — Section 167(2)Indian Penal Code, 1860 — Section 34, 406, 407, 420, 467, 468Constitution of India, 1950 — Article 14, 21

High Courts31 Oct 2018Allowed

Smt. Shanti Bai @APPELLANT@Hash Rexonadas

Chhattisgarh High Court · (2018) 10 CHH CK 0093

High Courts31 Oct 2018Disposed off

Shiv Shankar Rathore @APPELLANT@Hash C.G. State Cooperative Election Commission

Chhattisgarh High Court · (2018) 10 CHH CK 0092

Cooperative Societies Act, 1960 — Section 48(7)(b)

High Courts31 Oct 2018Allowed

Chhattisgarh Sponge Iron Manufacturers Association @APPELLANT@Hash Union Of India

Chhattisgarh High Court · (2018) 10 CHH CK 0091