Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 2(1)(d), 2(d), 3, 4, 5, 5(2), 8, 9, 10Factories Act, 1948 — Section 2(m), 6, 7

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High Courts29 Oct 2018Allowed

Vipin Tiwari @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0062

Indian Penal Code, 1860 — Section 34, 294, 323

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High Courts29 Oct 2018Dismissed

Pawan Awasthi @APPELLANT@Hash Dr. Raman Singh

Chhattisgarh High Court · (2018) 10 CHH CK 0061

Constitution of India, 1950 — Article 329

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High Courts27 Oct 2018Dismissed

Vijay Kumar Khare @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0060

Prevention of Corruption Act, 1988 — Section 7, 7(1), 13(1)(d), 13(2), 19, 19(1), 19(1)©, 19(3), 20

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High Courts27 Oct 2018Dismissed

Mathura Prasad Kashyap @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0059

Chhattisgarh Kanisth (Junior) Prashaskiya Seva Barthi Niyam, 1980 — Rule 6Constitution of India, 1950 — Article 14

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High Courts25 Oct 2018Allowed

Smt. Sangita Mishra @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0058

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High Courts25 Oct 2018Allowed

Jagarnath Paikra @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0052

Indian Penal Code, 1860 — Section 307, 324, 333, 353Code of Criminal Procedure, 1973 — Section 313

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High Courts25 Oct 2018Dismissed

Sunil Gauraha @APPELLANT@Hash Samraddhi Gauraha

Chhattisgarh High Court · (2018) 10 CHH CK 0051

Code of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Order 18 Rule 4

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High Courts24 Oct 2018Allowed

Parmila Bai @APPELLANT@Hash Shri Narad Ram

Chhattisgarh High Court · (2018) 10 CHH CK 0057

Court Fees Act, 1870 — Section 6, 7(iv)(a), 7(iv) (c)Code of Civil Procedure, 1908 — Section 100

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High Courts24 Oct 2018Allowed

Sunil Singh, Raju Singh @APPELLANT@Hash State Of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0056

Code of Criminal Procedure, 1973 — Section 374(2), 437AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 341, 427

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High Courts24 Oct 2018Dismissed

Anjore Das @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0055

Chhattisgarh Land Revenue Code, 1959 — Section , 251, 257(y)Special Relief Act, 1963 — Section 34

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High Courts24 Oct 2018Allowed

Vinod Kumar @APPELLANT@Hash State of Chhattisgarh

Chhattisgarh High Court · (2018) 10 CHH CK 0054

Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 324Indian Arms Act, 1959 — Section 4, 25, 27

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High Courts24 Oct 2018Dismissed

Vasant Kumar Singh @APPELLANT@Hash Smt. Kavita Singh

Chhattisgarh High Court · (2018) 10 CHH CK 0053

Hindu Minority and Guardianship Act, 1956 — Section 6, 6(a), 125Indian Penal Code, 1860 — Section 498A

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