High Courts30 Nov 2018Dismissed
Singhai Subhash Jain, S/o late Singhai Brijlal Jain Vs Sheel Chand and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0057
Code of Civil Procedure, 1908 — Section 100Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 6 of 151
High Courts29 Nov 2018Allowed
Devsingh Hidhako S/o Maharsingh Hidako Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0056
Code of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 119
High Courts29 Nov 2018Allowed
Rekha Devi W/o Vimal Mandilwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0055
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(1)(B), 21(B), 50Code of Criminal Procedure, 1973 — Section 161, 313Constitution of India 1950 — Article 21
High Courts29 Nov 2018Dismissed
State Of Chhattisgarh Vs Ravilal Koshariya S/o Chintaram Koshariya
Chhattisgarh High Court · (2018) 11 CHH CK 0054
Code of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 107, 306
High Courts29 Nov 2018Disposed off
Meena Lahrey W/o Nayaymurti Lahrey Vs Nyaymurti Lahrey S/o Late Shri Nanhuram Lahrey
Chhattisgarh High Court · (2018) 11 CHH CK 0053
Indian Penal Code, 1860 — Section 498Code of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts29 Nov 2018Dismissed
Chhattisgarh Electricity Company Limited Vs Union of India
Chhattisgarh High Court · (2018) 11 CHH CK 0052
Central Excise Act, 1944 — Section 35G, 35(1)
High Courts29 Nov 2018Allowed
Venktesh Kanhaiya (K.Venktesh Kanhaiya) S/o Kolancha Kanna Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0051
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 3(c)
High Courts29 Nov 2018Dismissed
Indrakumar Patel S/o Late Shri Trilochan Patel and Ors Vs State Of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0050
High Courts29 Nov 2018Dismissed
Poornima Pushpakar and Ors Vs State of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0049
Chhattisgarh Land Revenue Code, 1959 — Section 73
High Courts29 Nov 2018Dismissed
Sanjay Sondhi S/o Shri W.M. Sondhi Vs State Of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0048
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33Constitution of India 1950 — Article 226
High Courts29 Nov 2018Dismissed
Suresh Kumar S/o Hira Nand Hariramani Vs Manharandas S/o Late Jhumukdas and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0047
High Courts29 Nov 2018Dismissed
Doctor Prasad S/o Ram Niwas Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0046
Indian Penal Code, 1860 — Section 304B, 498ACode of Criminal Procedure, 1973 — Section 313
High Courts28 Nov 2018Allowed
Bahadur Ali, Managing Director ABIS Exports Vs Rajendra Patni S/o Shri S.M. Patni
Chhattisgarh High Court · (2018) 11 CHH CK 0045
Negotiable Instruments Act, 1881 — Section 118, 138Evidence Act, 1872 — Section 45
High Courts28 Nov 2018Dismissed
Shashikant Patra @ Dhuru s/o. Banbihari Patra Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0044
Indian Penal Code, 1860 — Section 307
High Courts28 Nov 2018Dismissed
Rakesh Kumar Yadav s/o. Hariram Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0043
Indian Penal Code, 1860 — Section 376(1), 450
High Courts28 Nov 2018Dismissed
Prashant Kumar s/o. Umashankar Sahu Vs State of Chhattisgarh and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0042
Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 20(b)(ii)(c), 42, 42(2), 50Code of Criminal Procedure, 1973 — Section 313
High Courts28 Nov 2018Allowed
Laxmi Chand Goyal S/o Late Harchand Goyal Vs Gajanand Burange S/o Shri Krishna Burange
Chhattisgarh High Court · (2018) 11 CHH CK 0041
Negotiable Instruments Act, 1881 — Section 118, 138, 139, 146
High Courts28 Nov 2018Dismissed
Gajanand Burange S/o Shri Krishna Burange Vs Laxmi Chand Goyal S/o Late Harchand Goyal
Chhattisgarh High Court · (2018) 11 CHH CK 0040
Indian Penal Code, 1860 — Section 418, 467Negotiable Instruments Act, 1881 — Section 118
High Courts28 Nov 2018Partly Allowed
Stephonos Mar Theodosius Vs Waman Rao, Shri Dhar Joshi and Ors
Chhattisgarh High Court · (2018) 11 CHH CK 0039
Code of Civil Procedure, 1908 — Section 96Transfer of Property Act, 1882 — Section 54
High Courts28 Nov 2018Allowed
Laxmi Prasad Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 11 CHH CK 0038
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 363, 366