High Courts29 Jan 2014Dismissed
Narmada Prasad Vs State of M.P.
Chhattisgarh High Court · (2014) 3 CGLJ 87
Chhattisgarh Land Revenue Code, 1959 — Section 251Civil Procedure Code, 1908 (CPC) — Section 100, 96
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 27 of 28
High Courts29 Jan 2014Dismissed
Dularam Vs Jashpal Singh
Chhattisgarh High Court · (2014) 2 CGLJ 374
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Jan 2014Dismissed
Craig McLeod Vs Guru Ghasidas University
Chhattisgarh High Court · (2014) 2 CGLJ 240
Central Universities Act, 2009 — Section 26, 28, 28(2), 33, 34Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 186, 294, 323
High Courts29 Jan 2014
Siyaram Gond Vs State of M.P
Chhattisgarh High Court · (2014) 2 CGLJ 459 : (2014) 2 MPHT 85 : (2014) 1 MPJR 59
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437-APenal Code, 1860 (IPC) — Section 304, 323, 34
High Courts29 Jan 2014Allowed
Janki Back Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 3 CGLJ 416
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 118 25 26 27Penal Code, 1860 (IPC) - Section 201 302 377
High Courts29 Jan 2014
Applicant Kumari Shakutala Vs Mahesh Kumar Tandon
Chhattisgarh High Court · (2014) 2 CGLJ 464 : (2014) 3 MPHT 85 : (2014) 1 MPJR 56
Criminal Procedure Code, 1973 (CrPC) - Section 125 125(3)Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)
High Courts29 Jan 2014Allowed
Guddi Bai Bareth Vs Goverdhan Prasad Sharma
Chhattisgarh High Court · (2015) ACJ 781 : (2014) 2 CGLJ 282 : (2015) 2 MPHT 59
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Motor Vehicles Act, 1988 — Section 140, 166, 166(2)
High Courts28 Jan 2014Dismissed
Brij Bhushan Verma Vs South Eastern Coalfields Ltd.
Chhattisgarh High Court · AIR 2014 Chh 34 : (2014) 2 CGLJ 355
Arbitration and Conciliation Act, 1996 - Section 11 11(6) 7Limitation Act, 1963 - Section 14 14(1) 2(h)
High Courts28 Jan 2014Allowed
New India Assurance Company Limited Vs Dulari Bai
Chhattisgarh High Court · (2014) 5 MPHT 73 : (2014) 1 MPJR 49
Motor Vehicles Act, 1988 — Section 163-A, 166
High Courts27 Jan 2014Dismissed
Fulbasiya and Others Vs Ramnivas Poddar and Others
Chhattisgarh High Court · (2015) 2 MPHT 75
High Courts23 Jan 2014
Gautamchand Dakliya Vs Prakashchand Bothra
Chhattisgarh High Court · (2014) 2 CGLJ 262 : (2014) 3 MPHT 96 : (2014) 1 MPJR 76
Criminal Procedure Code, 1973 (CrPC) - Section 378 378(1) 378(4) 397 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Jan 2014Allowed
Smt. Suruchi Bai Jangde Vs Smt. Prabharani Jangde and Others
Chhattisgarh High Court · AIR 2014 Chh 73 : (2014) 2 MPHT 21
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 21, 21(3), 21(4), 28(3), 35(3)Constitution of India, 1950 — Article 227
High Courts23 Jan 2014Allowed
Punem Sonu Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437APenal Code, 1860 (IPC) — Section 148, 149, 307
High Courts22 Jan 2014Partly Allowed
Quresha Begum and Others Vs Gokul and Others
Chhattisgarh High Court · (2015) 4 CGLJ 72 : (2015) 2 MPHT 105
Motor Vehicles Act, 1988 - Section 166, 173
High Courts21 Jan 2014Dismissed
Padam Nanda Vs Lakhma Kawasi and Others Kichche Joga Vs Lakhma Kawasi and The Returning Officer, Konta
Chhattisgarh High Court · AIR 2014 Chh 42 : (2014) 2 CGLJ 201
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Representation of the People Act, 1951 - Section 123(6) 77 77(3) 83
High Courts21 Jan 2014Partly Allowed
Kalam Bai Vs Gautam Nirmalkar
Chhattisgarh High Court · (2014) 3 CGLJ 398
Income Tax Act, 1961 — Section 192(1), 201(1-A)Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Jan 2014Allowed
Rajkumari Markam Vs Jhunia Bai Nishad and Others
Chhattisgarh High Court · AIR 2014 Chh 67
High Courts21 Jan 2014
Mst. Chandra Vs Hari Singh and Others
Chhattisgarh High Court · AIR 2014 Chh 56 : (2014) 2 CGLJ 81
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts21 Jan 2014Partly Allowed
Sobnath Sahu Vs Mahfuj Alam
Chhattisgarh High Court · (2014) 3 CGLJ 259 : (2014) 2 CGLJ 581
Motor Vehicles Act, 1988 — Section 170(b), 173Penal Code, 1860 (IPC) — Section 279, 302, 304-A, 337, 338
High Courts21 Jan 2014
Lekhraj Singh @ Happy Singh Vs State of C.G.
Chhattisgarh High Court · (2014) 2 CGLJ 213
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 294, 307, 323, 34