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Chhattisgarh High Court judgments, 2024

435 judgments · page 2 of 22

High Courts21 Oct 2024Allowed

Chhotu @ Goldy Sarthi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 10 CHH CK 1184

Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Chattisgarh Excise Act, 1915 - Section 34(2)Bharatiya Nyaya Sanhita, 2023 &mdash Section 209, 269
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High Courts04 Oct 2024Allowed

Dinesh Kumar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 10 CHH CK 1180

Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bhartiya Nyaya Sanhita, 2023 - Section 209, 269Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(B)
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High Courts03 Oct 2024Allowed

Sandeep Tandon @ Chhota Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 10 CHH CK 1176

Indian Penal Code, 1860 - Section 363, 366, 376, 229(A), 174(A)Code of Criminal Procedure, 1973 - Section 82, 439, 313Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
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High Courts24 Sept 2024Allowed

Mukesh Sonwani Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 09 CHH CK 1100

Code of Criminal Procedure, 1973 - Section 82, 313, 439Indian Penal Code, 1860 - Section 174(A), 229(A), 354, 354(A), 456Protection of Children from Sexual Offices Act, 2012 - Section 8, 12
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High Courts20 Sept 2024Allowed

Abc Vs Station House Officer

Chhattisgarh High Court · (2024) 09 CHH CK 1102

Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 294, 323, 354(B), 506
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High Courts13 Sept 2024Disposed Of

State Of Chhattisgarh Vs Amit Kumar

Chhattisgarh High Court · (2024) 09 CHH CK 1099

The Limitation Act, 1963 - Section 5Code of Criminal Procedure, 1973 - Section 378(1)Indian Penal Code, 1860 - Section 279, 338
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