High Courts12 Sept 2024Rejected
Shubham Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 09 CHH CK 1097
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 61(2), 318(4), 483Chhattisgarh Gambling (Prohibition) Act, 2022 - Section 7
COURT ARCHIVE
Chhattisgarh High Court judgments, 2024
435 judgments · page 3 of 22
High Courts11 Sept 2024Dismissed
Lalit Kumar Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 09 CHH CK 1098
Chhattisgarh Municipal Corporation Act, 1956 - Section 58(1), 433
High Courts06 Sept 2024Dismissed
State Of Chhattisgarh Vs Devendra Rai
Chhattisgarh High Court · (2024) 09 CHH CK 1094
Code of Criminal Procedure, 1973 - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(?), 20(?)(II)(B), 52(A)(2), 53
High Courts06 Sept 2024Disposed Of
Shilpi Naredia Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 09 CHH CK 1093
High Courts05 Sept 2024Rejected
Abir Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 09 CHH CK 1095
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 483Prevention of Corruption Act, 1988 - Section 7, 12
High Courts04 Sept 2024Allowed
Vinod Kumar @ Ruchu Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 09 CHH CK 1096
Code of Criminal Procedure, 1973 - Section 313, 397, 401, 437(A)Chattisgarh Excise Act, 1915 - Section 34(1)(A)(2), 35, 36, 37, 38, 39, 40, 54, 57
High Courts30 Aug 2024Dismissed
State Of Chhattisgarh Vs Dharampal
Chhattisgarh High Court · (2024) 08 CHH CK 0071
Indian Penal Code, 1860 — Section 107, 306
High Courts29 Aug 2024Allowed
Geetanjali Gajbhiye Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0054
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 84, 351, 483 Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 471 Bharatiya Nyaya Sanhita, 2023 — Section 209, 269
High Courts29 Aug 2024Allowed
Sevant Lal Kashyap (Sahu) Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0053
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 482 Indian Penal Code, 1860 — Section 294, 323, 452, 506(B)
High Courts28 Aug 2024Disposed Of
Kishan Lal Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0055
High Courts16 Aug 2024Allowed
Om Prakash Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0057
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 84, 351 Indian Penal Code, 1860 — Section 34, 394 Bharatiya Nyaya Sanhita, 2023 — Section 209, 269 Code of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2024Allowed
Vishnu Pad Rai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0063
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20B(ii)(B), 50 Code of Criminal Procedure, 1973 — Section 313
High Courts12 Aug 2024Allowed
Dashrath Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0036
Code of Criminal Procedure, 1973 — Section 397, 401, 437(A) Indian Penal Code, 1860 — Section 323, 354, 506(B)
High Courts12 Aug 2024Allowed
Dev Prakash Dhidhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0035
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 84, 351, 483 Indian Penal Code, 1860 — Section 376, 506 Bharatiya Nyaya Sanhita, 2023 &mdash Section 209, 269 Code of Criminal Procedure, 1973 — Section 164
High Courts12 Aug 2024Allowed
Tapas Mistry Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0034
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 84, 351, 483 Indian Penal Code, 1860 — Section 294, 307, 323, 506 Bharatiya Nyaya Sanhita, 2023 — Section 209, 269
High Courts09 Aug 2024Allowed
Ajit Ram Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 0059
Chhattisgarh work Charged Staff and Contingency Paid Staff (Gratuity Benefit) Rules, 1962 — Rule 2(A), 2(D)
High Courts05 Aug 2024Allowed
Archana Pal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 1102
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 420, 467, 468, 471
High Courts02 Aug 2024Allowed
Chudamani Sidar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 08 CHH CK 1103
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Indian Penal Code, 1860 - Section 34, 380, 457Bharatiya Nyaya Sanhita, 2023 &mdash 209, 269
High Courts31 Jul 2024Rejected
Chhatram Harvansh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 07 CHH CK 0052
Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 482 Bharatiya Nyaya Sanhita, 2023 — Section 74, 115(2), 126(2), 296, 351(2)
High Courts26 Jul 2024Disposed Of
THE STATE OF CHHATTISGARH Vs BHUPENDRA NETAM
Chhattisgarh High Court · (2024) 07 CHH CK 0079
Code of Criminal Procedure, 1973 — Section 378(3)