High Courts19 Nov 2010
Yashwant Sanwaria and Another Vs Poonamchand Agrawal
Chhattisgarh High Court · (2011) 1 MPHT 66 : (2011) 1 MPJR 163
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13, 13(1), 13(6)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 3 of 26
High Courts19 Nov 2010Dismissed
Umashankar Agrawal (dead) and Others Vs Daulatram Sahu
Chhattisgarh High Court · AIR 2011 Chh 72
Transfer of Property Act, 1882 — Section 11
High Courts18 Nov 2010Dismissed
Dr. Jagadish Prasad Banerjee and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2011) 1 CGLJ 200
Constitution of India, 1950 — Article 14, 16, 309Madhya Pradesh Public Health (Indian Systems of Medicines and Homeopathy) (Gazetted Service) Recruitment Rules, 1987 — Rule 11, 13, 14, 2, 4
High Courts18 Nov 2010Allowed
Smt. Hansa Devi Vs Kartar Singh Arora (dead) Smt. Sobhagywati Arora and Others
Chhattisgarh High Court · (2010) 11 CHH CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 1, Order 8 Rule 2, Order 8 Rule 3, Order 8 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Evidence Act, 1872 — Section 116, 58
High Courts18 Nov 2010
Atul Singh Thakur Vs Chhattisgarh Swami Vivekanand Technical University
Chhattisgarh High Court · (2010) 11 CHH CK 0018
High Courts18 Nov 2010Allowed
Union of India and Others Vs Ganga Prasad Pandey
Chhattisgarh High Court · (2011) 4 CGLJ 498
Penal Code, 1860 (IPC) — Section 409
High Courts18 Nov 2010Dismissed
Chunnilal Radheshyam (M/s.) Vs Dinesh Kumar Jaiswal
Chhattisgarh High Court · (2011) 2 MPJR 119
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114
High Courts16 Nov 2010Dismissed
Ismail Khan and Another Vs Brij Narayan and Another
Chhattisgarh High Court · (2011) 1 MPJR 63
Motor Vehicles Act, 1988 — Section 166
High Courts16 Nov 2010Allowed
Sheshu Alias Narendra Alias Sheshnarayan Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2011) 1 CGLJ 531
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts16 Nov 2010
Rajkumar Vs State of M.P. (now C.G.)
Chhattisgarh High Court · (2011) 2 CGLJ 166 : (2011) 1 Crimes 341 : (2011) 8 RCR(Criminal) 3076
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 96
High Courts16 Nov 2010Allowed
Mohanlal and Others Vs State of M.P. (Now State of CG)
Chhattisgarh High Court · (2010) 11 CHH CK 0019
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts16 Nov 2010
Dayasagar Yadav @ Sagar Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 MPHT 108
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 2010Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Geeta Bai and Others
Chhattisgarh High Court · (2012) ACJ 41 : (2012) 2 TAC 670
Motor Vehicles Act, 1988 — Section 146, 147, 149, 163A, 165
High Courts16 Nov 2010Dismissed
Samatia and Another Vs Krishna Chand and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 235
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 2010
Muneshwar Sai Paikra Vs Sardar Singh Bhatiya and Others
Chhattisgarh High Court · (2010) 11 CHH CK 0020
Motor Vehicles Act, 1988 — Section 166
High Courts15 Nov 2010Allowed
Kuber Grih Nirman Sahakari Samiti Maryadit Vs The State of M.P. and Others
Chhattisgarh High Court · (2011) 4 MPJR 50
Land Acquisition Act, 1894 — Section 17, 4, 4(1), 4(2), 5(A)
High Courts12 Nov 2010
Ramgopal Rathore and Another Vs Rattan Lal and Others
Chhattisgarh High Court · AIR 2011 Chh 59 : (2011) 4 TAC 691
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts11 Nov 2010Allowed
Anil Kumar Pathak Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 MPJR 151
Penal Code, 1860 (IPC) — Section 304(B), 34
High Courts09 Nov 2010
Dukalu and Others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2011) 1 CGLJ 446 : (2011) CriLJ 1548
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 151Penal Code, 1860 (IPC) — Section 148, 149, 302, 449, 460
High Courts09 Nov 2010Allowed
Manraj Vs State of M.P. (now C.G.)
Chhattisgarh High Court · (2011) 2 CGLJ 340
Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34