High Courts14 Jan 2010Dismissed
Prahlad and Others Vs State of Madhya Pradesh now Chhattisgarh
Chhattisgarh High Court · (2010) 01 CHH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 26 of 26
High Courts14 Jan 2010Allowed
Chenuram and Others Vs State of Madhya Pradesh now Chhattisgarh
Chhattisgarh High Court · (2010) 01 CHH CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306, 34, 406, 498A
High Courts14 Jan 2010Allowed
Santosh Jain (Smt.) and Another Vs B.K. Nayak
Chhattisgarh High Court · (2010) 3 MPJR 68
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 13, 79
High Courts13 Jan 2010
Divisional Manager, Oriental Insu. Co. Ltd. Vs Shashwat Soni and Others
Chhattisgarh High Court · (2011) 2 TAC 464
Motor Vehicles Act, 1988 — Section 110CC, 149(2), 170, 171
High Courts13 Jan 2010Dismissed
Shivendra Giri Goswami Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 3 CGLJ 257
Constitution of India, 1950 — Article 14, 16
High Courts12 Jan 2010Dismissed
Poornima Tiwari (Smt.) Vs Ajay Kumar Tiwari
Chhattisgarh High Court · (2010) 3 MPJR 77
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 9
High Courts12 Jan 2010Allowed
Ramadhin Vs State of M.P.
Chhattisgarh High Court · (2010) 2 CGLJ 257
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts11 Jan 2010Allowed
Nankun and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 2 CGLJ 483
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts11 Jan 2010Dismissed
Shatruhan Lal Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 2 MPJR 124
Constitution of India, 1950 — Article 227
High Courts08 Jan 2010
Jagmohan Sahu Vs Mantora Bai and Others
Chhattisgarh High Court · (2010) 2 MPJR 128
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 4 Rule 1(3), Order 7 Rule 11, Order 7 Rule 13
High Courts08 Jan 2010Dismissed
Khedu Ram and Others Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts07 Jan 2010Allowed
Smt. Krishna Devi Soni Vs Dr. Smt. Shashi Prabha Gupta and Another
Chhattisgarh High Court · (2011) 4 CGLJ 261 : (2010) 2 MPJR 130
Specific Relief Act, 1963 — Section 16
High Courts06 Jan 2010
Deo Chandra Dubey Vs Gangotri Tiwari and Others
Chhattisgarh High Court · (2010) CriLJ 1626
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts06 Jan 2010Allowed
Peelaram and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 01 CHH CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 342, 376, 376(2)
High Courts05 Jan 2010
Kausalya Bai and Others Vs Pratap Singh Sagar and Others
Chhattisgarh High Court · (2010) 2 MPJR 85
Motor Vehicles Act, 1988 — Section 166
High Courts05 Jan 2010Allowed
Madhukar Vs State of Madhya Pradesh (now Chhattisgarh)
Chhattisgarh High Court · (2010) 3 CGLJ 146 : (2010) CriLJ 1623 : (2010) 2 Crimes 92 : (2010) 2 DMC 827
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 306
High Courts04 Jan 2010
Narendra Kumar Pal Vs Santosh Kumar Chakradhari and Others
Chhattisgarh High Court · (2010) 1 MPHT 107 : (2010) 2 MPJR 88
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jan 2010Allowed
Ramsundar Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 140
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 323
High Courts04 Jan 2010Dismissed
Shakuntala Bai Agrawal and Others Vs Smt. Kasturi Bai and Others
Chhattisgarh High Court · (2010) 2 CGLJ 366 : (2010) 2 MPJR 119
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 4(1)
High Courts04 Jan 2010Dismissed
Praveen Sahu Vs Chandra Shekhar Sahu "Champu"
Chhattisgarh High Court · (2010) 2 MPJR 112
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(4), Order 6 Rule 16, Order 7 Rule 11, 151Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 117, 123, 123(1), 123(5), 123(7)