High Courts28 Jan 2010
Sadre Alam Vs Chief Manager, Director and Another
Chhattisgarh High Court · (2010) 4 MPJR 62
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 24 of 26
High Courts28 Jan 2010Dismissed
Siyaram Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 01 CHH CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 330, 391Penal Code, 1860 (IPC) — Section 302, 84
High Courts28 Jan 2010Allowed
Teerath Raj Tiwari Vs State of CG and Others
Chhattisgarh High Court · (2011) 1 MPJR 182
Chhattisgarh Panchayat Service (Discipline and Appeal) Rules, 1999 — Rule 7Constitution of India, 1950 — Article 226, 227, 311(2)
High Courts27 Jan 2010Dismissed
Jai Prakash Agrawal Vs Phool Sai and Others
Chhattisgarh High Court · (2011) ACJ 1923
Employees State Insurance Act, 1948 — Section 2(8)Workmens Compensation Act, 1923 — Section 3(1)
High Courts27 Jan 2010Dismissed
State of M.P. Vs Beni Ram, Rewaram, Kejaram and Firturam
Chhattisgarh High Court · (2010) 2 CGLJ 493
Penal Code, 1860 (IPC) — Section 120B, 299, 300, 302, 304
High Courts25 Jan 2010Allowed
Tahira Begum (Smt.) Vs Devi Singh and Another
Chhattisgarh High Court · (2010) 3 MPJR 57
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 8, Order 9 Rule 9Displaced Persons (Debts Adjustment) Act, 1951 — Section 40
High Courts25 Jan 2010
Kishore Jain Vs Vishambhar Satnami
Chhattisgarh High Court · (2010) 3 CGLJ 15 : (2010) 3 MPJR 61
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts25 Jan 2010Dismissed
Dilkeshwar Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 01 CHH CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Jan 2010Dismissed
ITO Vs Shri Bhagwati Prasad Raika
Chhattisgarh High Court · (2010) 01 CHH CK 0004
Bankers Books Evidence Act, 1891 — Section 4Income Tax Act, 1961 — Section 250, 260A, 69B
High Courts22 Jan 2010
Commissioner of Income Tax Vs Beekay Engineering Corporation
Chhattisgarh High Court · (2010) 323 ITR 252
Income Tax Act, 1961 — Section 256
High Courts22 Jan 2010
General Manager (now Vice President), The Associate Cement Companies Limited Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2010) 01 CHH CK 0024
Industrial Disputes Act, 1947 — Section 17BMadhya Pradesh Industrial Relations Act, 1960 — Section 65(3)
High Courts22 Jan 2010Allowed
Budheshwar Prasad Vs State of C.G.
Chhattisgarh High Court · (2010) 2 CGLJ 32 : (2010) 7 RCR(Criminal) 1749
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 306
High Courts22 Jan 2010Dismissed
Nanka @ Bhagwandas Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 270
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2010
Steel Authority of India Ltd. Vs Sartaj Gera and Others
Chhattisgarh High Court · (2010) 1 MPJR 103
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts21 Jan 2010
Kuntlabai Vs Dhruvkumar Sahu
Chhattisgarh High Court · (2011) 2 RCR(Civil) 338
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Transfer of Property Act, 1882 — Section 53
High Courts21 Jan 2010
Sanjay Kumar Kesharwani Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 3 CGLJ 214 : (2010) CriLJ 1844
Criminal Procedure Code, 1973 (CrPC) — Section 161, 222, 313, 386Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B, 114, 25, 26, 27
High Courts21 Jan 2010Dismissed
Ishwari Prasad Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) CriLJ 1713
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 392, 455
High Courts21 Jan 2010Dismissed
Bahadur Singh and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 2 CGLJ 334
Criminal Procedure Code, 1973 (CrPC) — Section 157, 157(1), 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts20 Jan 2010Dismissed
Manu and Others Vs Ramdev and Others
Chhattisgarh High Court · (2010) 3 MPJR 82
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts20 Jan 2010
Bhagwan Das Manikpuri Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 3 MPJR 70
Constitution of India, 1950 — Article 309Pay Revision Rules, 1998 — Rule 5, 7