High Courts15 Feb 2010
Ishwarlal and Another Vs State of M.P.
Chhattisgarh High Court · (2010) CriLJ 3540
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 22 of 26
High Courts15 Feb 2010
State of Chhattisgarh and etc. Vs Vinod Kumar Vaishnav
Chhattisgarh High Court · (2011) 1 CGLJ 149 : (2010) CriLJ 3522
Constitution of India, 1950 — Article 1, 19, 2, 21, 5Criminal Procedure Code, 1973 (CrPC) — Section 161, 235(2), 313, 354(3), 366Evidence Act, 1872 — Section 106, 134
High Courts15 Feb 2010Allowed
Chandrika and Others Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts14 Feb 2010Allowed
Bharat Ratna Dr. Babasaheb Ambedkar Shikshan Sanstha Vs S.K. Sinha, J.
Chhattisgarh High Court · (2011) 3 MPJR 132
High Courts11 Feb 2010
Jagnarayan Singh Vs South Eastern Coal Fields Limited and Others
Chhattisgarh High Court · (2010) 4 MPHT 37
Constitution of India, 1950 — Article 226
High Courts11 Feb 2010Allowed
Jhumuklal and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 229
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 294, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts11 Feb 2010Dismissed
Tata AIG General Insurance Company Limited Vs Poornima Soni (Smt.) and Others
Chhattisgarh High Court · (2010) 2 MPHT 109
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts10 Feb 2010Dismissed
Karam Chand and Another Vs Budhani Bai and Others
Chhattisgarh High Court · (2011) 4 MPJR 14
Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 166, 2(14)
High Courts10 Feb 2010Allowed
Dilip Kumar Rai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 2 MPHT 75
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2010Allowed
Vyas Narayan Vs State of M.P.
Chhattisgarh High Court · (2011) 1 CGLJ 139
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 34, 376
High Courts09 Feb 2010Dismissed
Brijlal Vs Steel Authority of India Ltd. and Others
Chhattisgarh High Court · (2010) 3 LLJ 659 : (2010) 5 SLR 519
Evidence Act, 1872 — Section 58
High Courts09 Feb 2010Dismissed
State of Chhattisgarh Vs Madhu Kerketta
Chhattisgarh High Court · (2010) CriLJ 2562
Penal Code, 1860 (IPC) — Section 363, 366
High Courts08 Feb 2010Allowed
Dev Das Darsena Vs Smt. Girija Bai Darsena
Chhattisgarh High Court · (2010) 2 CGLJ 142 : (2011) 3 MPJR 129
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts08 Feb 2010Dismissed
Fanindra Kumar Jaiswal Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 2 MPHT 79
Constitution of India, 1950 — Article 166
High Courts05 Feb 2010Allowed
Smt. Dhanni Bai Vs Sampat Lal Chhajed and Others
Chhattisgarh High Court · (2010) 2 CGLJ 171
Constitution of India, 1950 — Article 227
High Courts05 Feb 2010
Commissioner of Sales Tax Vs Dayalal Meghji and Co.
Chhattisgarh High Court · (2011) 3 MPJR 120 : (2010) 30 VST 109
Central Sales Tax Act, 1956 — Section 2, 6, 8
High Courts03 Feb 2010Dismissed
Mahadev Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 2 CGLJ 154
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Feb 2010Dismissed
Joint Director and Others Vs N.M. Soleman and Another
Chhattisgarh High Court · (2011) 3 MPJR 135
High Courts03 Feb 2010Dismissed
Oriental Insurance Co. Ltd. Vs Dhanesh Ram Sahu and Others
Chhattisgarh High Court · (2010) 3 CGLJ 421 : (2010) 4 MPJR 67
Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts03 Feb 2010Dismissed
Smt. Chhaya Rai Vs Binda Prasad Gupta and another
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 297 : (2012) 1 CGLJ 59
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 4, Order 8 Rule 6A, Order 8 Rule 6D