High Courts08 Mar 2010Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Hariram and Others
Chhattisgarh High Court · (2010) 2 CGLJ 254
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 20 of 26
High Courts05 Mar 2010Dismissed
B. Sri Nivas Kumar Vs B. Krishnamurty and Another
Chhattisgarh High Court · (2010) 2 CGLJ 273
Civil Procedure Code, 1908 (CPC) — Section 100, 96Easements Act, 1882 — Section 52
High Courts05 Mar 2010Allowed
Smt. Kumari Bai Yadav and Others Vs Pratap Singh and Others
Chhattisgarh High Court · (2010) 2 CGLJ 460 : (2010) 2 CGLJ 455
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 163A(3), 166
High Courts05 Mar 2010Dismissed
South Eastern Coalfields Limited Vs State of C.G. and Another
Chhattisgarh High Court · (2010) 3 CGLJ 64
Chhattisgarh Civil Courts Act, 1958 — Section 23Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 12 Rule 2A, Order 23 Rule 3, Order 26 Rule 10 , Order 26 Rule 10(2)Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 4, 7, 9
High Courts04 Mar 2010Dismissed
Hitendra Kumar Diwan Vs Smt. Kiran Verma and Others
Chhattisgarh High Court · (2010) 03 CHH CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts04 Mar 2010Allowed
Tarachand Sahu Vs Saroj Pandey and Others
Chhattisgarh High Court · AIR 2010 Chh 42
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 101, 123(7)
High Courts04 Mar 2010Allowed
Smt. Mahesia Bai and Others Vs Arun Kumar Gond and Others
Chhattisgarh High Court · (2010) 2 CGLJ 381
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2010Dismissed
Chhoturam Densil Vs State of Chhattisgarh Pooran Lal Vs Chhoturam Densil and Others
Chhattisgarh High Court · (2010) 2 CGLJ 297
Penal Code, 1860 (IPC) — Section 201, 304B, 306, 34, 397
High Courts25 Feb 2010Dismissed
E. Ramendra Rao Vs Dinesh Chand Verma and Others
Chhattisgarh High Court · (2010) 2 CGLJ 281
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11, 96Transfer of Property Act, 1882 — Section 55
High Courts25 Feb 2010Allowed
Anil Kumar Ahirey Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 2 MPHT 105
Constitution of India, 1950 — Article 311
High Courts24 Feb 2010Allowed
Kartikeshwar Alias Kartik Vs State of M.P.
Chhattisgarh High Court · (2011) 1 CGLJ 124
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts23 Feb 2010Allowed
S.B. Tripathi and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2010) 2 MPHT 59
High Courts23 Feb 2010Allowed
State of Madhya Pradesh (now Chhattisgarh) Vs Nivedanlal
Chhattisgarh High Court · (2010) 2 CGLJ 473 : (2010) CriLJ 2647
Penal Code, 1860 (IPC) — Section 100, 102, 105, 302, 96
High Courts22 Feb 2010Dismissed
State of Chhattisgarh Vs Shivprasad
Chhattisgarh High Court · (2010) 2 CGLJ 469 : (2010) CriLJ 2530 : (2010) 3 MPHT 1
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 307, 34, 4
High Courts22 Feb 2010Allowed
Gajadhar Lal Sahu Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 02 CHH CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts22 Feb 2010Dismissed
Dr. G.R. Uraon Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 02 CHH CK 0001
Constitution of India, 1950 — Article 226Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 11, 14, 14(10), 14(11)
High Courts19 Feb 2010Allowed
Smt. Umeshawari Bai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 02 CHH CK 0050
Chhattisgarh Municipal Act, 1961 — Section 5, 5(1), 5(2), 5A, 6Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 125, 126, 126(1), 126(2)Constitution of India, 1950 — Article 243Q, 243Q(2)
High Courts19 Feb 2010Dismissed
Suresh Darvade Vs Arjun Ram Pandey
Chhattisgarh High Court · AIR 2010 Chh 40
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 2, 24, 25, 26, 28
High Courts18 Feb 2010Dismissed
Subhash Kumar Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 02 CHH CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2), 511
High Courts18 Feb 2010Dismissed
Dheeraj Kumar Thakur Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 5 MPHT 51
Constitution of India, 1950 — Article 14Public Gambling Act, 1867 — Section 13