High Courts18 Feb 2010Dismissed
Sahasram Valre Vs State of M.P. (Now CG) and Others
Chhattisgarh High Court · (2011) 4 MPJR 13
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 21 of 26
High Courts17 Feb 2010Dismissed
Munnudas Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 02 CHH CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 376, 377, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2), 3(5)
High Courts17 Feb 2010
Ramphal and Others Vs The State of Chhattisgarh
Chhattisgarh High Court · (2010) 3 CGLJ 235
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 34
High Courts17 Feb 2010Dismissed
United India Insurance Co. Ltd. Vs Smt. Sunita Giri and Others
Chhattisgarh High Court · (2011) 4 MPJR 26
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 163A, 166
High Courts17 Feb 2010Dismissed
M.P. Hospital Supply Company Vs Municipal Corporation
Chhattisgarh High Court · (2010) 3 MPHT 32
Civil Procedure Code, 1908 (CPC) — Section 34, 96
High Courts17 Feb 2010
Shekshpear and Harsh Sanjeev Tirki Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 02 CHH CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 346, 363, 366
High Courts17 Feb 2010Allowed
Raju @ Rajkumar Patel Vs State of C.G.
Chhattisgarh High Court · (2010) 2 CGLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 379
High Courts17 Feb 2010
Commissioner of Sales Tax Vs Jisco Enterprises
Chhattisgarh High Court · (2010) 30 VST 218
Madhya Pradesh General Sales Tax Act, 1958 — Section 12, 2(j)
High Courts17 Feb 2010Dismissed
The State of Madhya Pradesh (now Chhattisgarh) Vs Sandeep Maseeh and Others
Chhattisgarh High Court · (2010) 2 CGLJ 215 : (2010) CriLJ 2297 : (2011) 6 RCR(Criminal) 2571
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 353
High Courts16 Feb 2010Dismissed
Jawahar Lal Nagdev Vs Satti Bai
Chhattisgarh High Court · (2010) 2 CGLJ 312
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23A, 23D(3), 23E, 23J
High Courts16 Feb 2010Dismissed
Simplex Castings Ltd. Vs Union of India
Chhattisgarh High Court · (2012) 281 ELT 231
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35GIncome Tax Act, 1961 — Section 260A
High Courts16 Feb 2010Allowed
Mrs. Salene khalkho Vs Niranjan Khalkho and Another
Chhattisgarh High Court · (2010) 2 CGLJ 137
Divorce Act, 1869 — Section 10Family Courts Act, 1984 — Section 19(1)Penal Code, 1860 (IPC) — Section 498B
High Courts16 Feb 2010Allowed
Sanjay Bihari Agrawal Vs Smt. Sandhya Agrawal
Chhattisgarh High Court · (2010) 2 CGLJ 443
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 10, 23, 3Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts16 Feb 2010Allowed
Raju Alias Suresh Sahu Vs State of M.P.
Chhattisgarh High Court · (2010) 3 CGLJ 9
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376
High Courts16 Feb 2010Allowed
Abhiram Jha Vs Jhumuk Lal Gond and Others
Chhattisgarh High Court · (2011) 4 MPJR 23
Motor Vehicles Act, 1988 — Section 166, 171
High Courts16 Feb 2010Dismissed
Hemlata Sonwani (Smt.) Vs Dr. K.R. Sonwani
Chhattisgarh High Court · AIR 2010 Chh 77 : (2010) 2 CGLJ 318 : (2010) 2 MPHT 49
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Feb 2010Dismissed
Oriental Insurance Co. Ltd. Vs Kiran Devi and Others
Chhattisgarh High Court · (2011) ACJ 1856
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts15 Feb 2010Allowed
Mangal Baiga Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 49
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 336, 34
High Courts15 Feb 2010Allowed
Ganesh Singh Mandvi Vs Shivratri Devi and Others
Chhattisgarh High Court · (2010) 02 CHH CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 200, 313Penal Code, 1860 (IPC) — Section 342, 376(2)
High Courts15 Feb 2010Allowed
Hem Ram Patel Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 4 MPJR 1
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 70, 95Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 290, 323, 34, 354