High Courts03 Feb 2010Dismissed
Dukaldas Manikpuri Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 02 CHH CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 23 of 26
High Courts02 Feb 2010Dismissed
Triveni Bai and Others Vs Unishwar and Others
Chhattisgarh High Court · (2011) 1 MPJR 53
Motor Vehicles Act, 1988 — Section 166
High Courts02 Feb 2010
Triveni Bai and Others Vs Uneshwar and Others
Chhattisgarh High Court · (2010) 4 MPJR 150
Motor Vehicles Act, 1988 — Section 166
High Courts02 Feb 2010Allowed
Har Prasad Hansraj Vs State of M.P. and Others
Chhattisgarh High Court · (2011) 4 MPJR 11
Constitution of India, 1950 — Article 309
High Courts02 Feb 2010Allowed
State of Chhattisgarh Vs Bahadur and Others
Chhattisgarh High Court · (2010) 2 CGLJ 329
Central Excises and Salt Act, 1944 — Section 31, 34, 34(A), 36, 38Criminal Procedure Code, 1973 (CrPC) — Section 377, 397, 401
High Courts02 Feb 2010Dismissed
Belwanti Vs State of C.G.
Chhattisgarh High Court · (2010) 2 CGLJ 203
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2010Dismissed
Narayan Das Inklab Gandhi Vs Shakrajit Nayak and Others
Chhattisgarh High Court · (2011) 1 CGLJ 356 : (2010) 4 MPJR 77
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 90(2)Conduct of Elections Rules, 1961 — Rule 4Constitution of India, 1950 — Article 173
High Courts01 Feb 2010Dismissed
Ram Prakash Katiyar Vs State of Chhattisgarh and Ors
Chhattisgarh High Court · (2011) 3 MPJR 116
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 155(2), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 34, 448, 506
High Courts01 Feb 2010Dismissed
Vikram Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 3 MPJR 124
Constitution of India, 1950 — Article 14
High Courts01 Feb 2010Dismissed
Smt. Asha Pandey and Others Vs D.K. Dubey
Chhattisgarh High Court · (2011) 4 CGLJ 10
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)Specific Relief Act, 1963 — Section 13(1), 17, 20Stamp Act, 1899 — Section 35, 37
High Courts01 Feb 2010
New India Insurance Co. Ltd. Vs Shailesh Agarwal and Another
Chhattisgarh High Court · (2010) 4 MPJR 64
Motor Vehicles Act, 1939 — Section 11(1), 110A, 95(2)
High Courts01 Feb 2010
Jhunia Bai Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 4 MPJR 56
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 2, 6Madhya Pradesh/Chhattisgarh (Work Charged and Contingency Paid Employees) Pension Rules, 1977 — Rule 2, 6
High Courts01 Feb 2010
Agastina Xalxo (ku.) Vs State of CG and Others
Chhattisgarh High Court · (2010) 4 MPJR 50
Constitution of India, 1950 — Article 311Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 12, 12(2), 2, 9
High Courts01 Feb 2010Allowed
Azim H. Premji Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 2 CGLJ 398
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(2), 482Minimum Wages Act, 1948 — Section 18(2), 22A
High Courts29 Jan 2010Allowed
Raj Kumar Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 361
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Jan 2010Dismissed
Pitambar Mali Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 371
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Jan 2010
Meena Sarkar and Others Vs National Insurance Co. and Others
Chhattisgarh High Court · (2010) 1 MPJR 99
Motor Vehicles Act, 1988 — Section 163A, 163A(3), 166
High Courts29 Jan 2010
Rajkumar Khubwani Vs Smt. Ram Pyari Bai
Chhattisgarh High Court · (2010) 1 MPJR 105
Civil Procedure Code, 1908 (CPC) — Section 100, 96Transfer of Property Act, 1882 — Section 106, 53A
High Courts28 Jan 2010Allowed
Kaushilyabai Vs State of M.P.
Chhattisgarh High Court · (2010) 2 CGLJ 175
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 60Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jan 2010Allowed
Govind Lal and Another Vs State of C.G.
Chhattisgarh High Court · (2010) 2 CGLJ 122
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302