High Courts20 Jan 2010Allowed
Umesh Chand Yadu and Others Vs Shyambati (Smt.) and Others
Chhattisgarh High Court · (2010) 3 MPJR 83
Chhattisgarh Municipal Corporation Act, 1956 — Section 132, 135, 136, 137, 138
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 25 of 26
High Courts20 Jan 2010Allowed
Kunjulal Vs Smt. Hamida Begum and Others
Chhattisgarh High Court · (2010) 2 MPJR 94
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8Motor Vehicles Act, 1988 — Section 166
High Courts20 Jan 2010Dismissed
United India Assurance Co. Ltd. Vs Ramu Yadav and Others
Chhattisgarh High Court · (2010) 3 MPJR 75
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts20 Jan 2010Dismissed
Motilal Sonkar and Another Vs Sanat Kumar Sonkar
Chhattisgarh High Court · (2010) 2 CGLJ 394 : (2010) 3 MPJR 9
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1), Order 14 Rule 1(1)
High Courts19 Jan 2010Allowed
Yeshwant Kumar Rawat Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 3 MPJR 88
Constitution of India, 1950 — Article 14, 16
High Courts19 Jan 2010Allowed
The New India Assurance Company Vs Smt. Panchkunwar, Bisahudas and Shri Munawar Ali
Chhattisgarh High Court · (2010) 01 CHH CK 0049
Motor Vehicles Act, 1988 — Section 10, 10(1), 14, 14(2), 166
High Courts19 Jan 2010Dismissed
Kamal Singh Vs The State of Madhya Pradesh now Chhattisgarh
Chhattisgarh High Court · (2010) 01 CHH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 2010
Jai Prakash Vaishnav Vs Sanju Mathu and Another
Chhattisgarh High Court · (2010) 3 MPJR 14
Bar Councils Act, 1926 — Section 2Motor Vehicles Act, 1988 — Section 161, 161(1), 162, 163A
High Courts19 Jan 2010Allowed
Ganesh Prasad Agarwal and Others Vs Chandra Dev Chouhan
Chhattisgarh High Court · (2010) 3 MPJR 91
Civil Procedure Code, 1908 (CPC) — Section 151, 2(12), 47Constitution of India, 1950 — Article 227Court fees Act, 1870 — Section 11, 6
High Courts19 Jan 2010
Naresh Kumar and Another Vs The Oriental Insurance Co. Ltd. and Others
Chhattisgarh High Court · (2010) 1 MPJR 86
Motor Vehicles Act, 1988 — Section 163A, 92A
High Courts19 Jan 2010Allowed
Promod Tiwari @ Kajutiwari and Another Vs State of C.G.
Chhattisgarh High Court · (2010) 3 CGLJ 92
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts19 Jan 2010
Kashiram and Another and Khubiram Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 2 CGLJ 164 : (2010) 2 Crimes 153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 114, 376(2)
High Courts18 Jan 2010Dismissed
Ravipal Vs Smt. Mumtaz begum and Others
Chhattisgarh High Court · (2010) 3 CGLJ 102 : (2010) 1 MPJR 112
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1970 — Section 7
High Courts18 Jan 2010Dismissed
United India Insurance Company Ltd. Vs Amarnath Patel and Others
Chhattisgarh High Court · (2010) 3 MPJR 67
Motor Vehicles Act, 1988 — Section 149, 166, 181, 192, 3
High Courts18 Jan 2010Allowed
Raju Kumar and Others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2010) 01 CHH CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts18 Jan 2010Dismissed
Bajrang Textile (M/s.) Vs Fagulal
Chhattisgarh High Court · (2010) 3 MPJR 79
Evidence Act, 1872 — Section 34
High Courts17 Jan 2010Dismissed
Kiran Gandharwa (Smt.) Vs Rajendra Gandharwa
Chhattisgarh High Court · (2010) 3 MPJR 6
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151, 96(2)Hindu Marriage Act, 1955 — Section 9
High Courts15 Jan 2010Allowed
Shyamlal and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 3 CGLJ 392
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 313, 34
High Courts15 Jan 2010Allowed
Awadhesh Kumar Agrawal Vs M/s. Durg Transport Co. Pvt. Ltd. and Others
Chhattisgarh High Court · (2011) 4 MPJR 5
Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2010
Kailash Sharma Vs State of Chhattisgarh, Chhattisgarh Rural Road Development and The Chief Executive Officer
Chhattisgarh High Court · (2010) 01 CHH CK 0046