High Courts05 Jan 2022Disposed Of
Mani Ram Sahu Vs . State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0009
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 45 of 45
High Courts05 Jan 2022Allowed
Anchal Singh @ Ajay Rathore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Jan 2022Allowed
Rajesh Bhagat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0005
Chhattisgarh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 10(i), 10(ii), 10(iii), 10(iv), 12(2)(a), 12(2)(b), 16(1), 16(1)(a)M.P. Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 13(1)(a), 55ARailway Servants (Discipline & Appeal) Rules, 1968 — Rule 9(6) To (25)
High Courts04 Jan 2022Allowed
Surendra Kumar @ Arjun Gautam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5B, 6
High Courts03 Jan 2022Allowed
Saket Nishad Vs Pooja Nishad
Chhattisgarh High Court · (2022) 01 CHH CK 0006
Hindu Marriage Act, 1955 — Section 5, 5(i), 11
High Courts03 Jan 2022Disposed Of
Sunil Kumar Ekka Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0003
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482
High Courts03 Jan 2022Allowed
Shiv Prasad Dhruw Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0002
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts03 Jan 2022Dismissed
Raidhar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 01 CHH CK 0001
Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 302