High Courts08 Oct 2026Disposed Of
Smt. Saroj Deshmukh Vs State Govt. Of C.G. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2080
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 29 of 59
High Courts08 Oct 2026Allowed
Seeta Bai Vs Suryakant Kashyap
Chhattisgarh High Court · (2026) 10 CHH CK 1805
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442Protection of Women from Domestic Violence Act, 2005-Sections 12, 18, 19, 20, 21, 22IPC-Section 498-A
High Courts08 Oct 2026Disposed Of
Sapta Kerketta & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1810
High Courts08 Oct 2026Dismissed
Ashok Kumar Chandra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1811
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts08 Oct 2026Allowed
Mukesh Dugga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1089
Code of Criminal Procedure, 1973-Section 374(2), 164, 313, 437-AIndian Penal Code, 1860-Section 376(2)(n), 312, 376, 294, 506 (Part-2)
High Courts08 Oct 2026Allowed
Hitesh Kumar Kewat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1091
SC/ST (Prevention of Atrocities) Act, 1989-Section 3(2)(V), 14-A(2)BNS-Section 69BNSS-Section 183
High Courts08 Oct 2026Allowed
Devendra Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1097
IPC-Section 506-B, 450 and 376 (1)CrPC-Section 313
High Courts08 Oct 2026Disposed Of
Udaynath Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1103
High Courts08 Oct 2026Dismissed
Pawan Kumar Modi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1104
Essential Commodities Act-Section 3/7Chhattisgarh Rice Procurement (Levy) Order, 2007
High Courts08 Oct 2026Dismissed
Mohan Gupta Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1105
High Courts08 Oct 2026Partly Allowed
National Insurance Company Limited Vs Shivdevi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1127
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Section 304-ACode of Civil Procedure-Order 11 Rule 12
High Courts08 Oct 2026Partly Allowed
Cholamandlam Ms General Insurance Company Ltd. Vs Smt. Hirasoni & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1129
Motor Vehicles Act, 1988-Section 173, 166, 170Insurance Act, 1938-Section 64 VB
High Courts08 Oct 2026Allowed
The Oriental Insurance Company Limted Vs Indrapal Dhruv & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1133
Motor Vehicles Act, 1988-Section 173, 166, 134, 134(c), 3 r/w Section 181, 5 r/w Section 180IPC-Section 304(A), 304-A
High Courts08 Oct 2026Partly Allowed
Smt. Vinti Chandravanshi & Ors. Vs Tikeshwar Jangde & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1137
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Partly Allowed
Hemsai Rathiya & Anr. Vs Himanshu Tirkey & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1147
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Dismissed
Moin Balam Saiyyed @ Moin Kaji Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1163
BNSS, 2023-Sections 483, 183BNS, 2023-Sections 79, 351(4), 87IT Act, 2000-Section 67(B)
High Courts08 Oct 2026Allowed
Nitesh Kujur & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1166
BNSS, 2023-Section 483BNS-Sections 137(2), 65(1), 70(2), 87, 96POCSO Act-Section 4
High Courts08 Oct 2026
Vijay Kishor Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1168
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 64(2)(m), 69, 88, 269, 209POCSO Act-Section 5(L) r/w 6
High Courts08 Oct 2026Dismissed
Basant Ratre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1185
BNSS, 2023-Section 483POCSO Act-Section 137(2), 87, 351(3), 64(2)(m), 65(1), 249, 3, 4(2), 5(1), 6
High Courts08 Oct 2026
Rajababu Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1195
BNSS, 2023-Section 483, 84, 351IPC-Sections 302, 201, 120B, 34Bharatiya Nyaya Sanhita-Section 269, 209