High Courts09 Oct 2026Partly Allowed
Smt. Savitri Verma & Ors. Vs Kaushal Prasad Bharti & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1132
Motor Vehicles Act, 1988-Section 173
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 27 of 59
High Courts09 Oct 2026Partly Allowed
Smt. Hemlata & Ors. Vs Sunil Kumar Loniya & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1148
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026
Suraj Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1258
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351N.D.P.S. Act, 1985-Section 20(B)(II)(B)Bharatiya Nyaya Sanhita-Section 269, 209
High Courts09 Oct 2026Disposed Of
MATS University Through The Registrar Vs Shashank Kumar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1294
High Courts09 Oct 2026Disposed Of
Mukesh Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1298
High Courts09 Oct 2026Dismissed
State Of Chhattisgarh Vs Nandram Thakur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1300
Limitation Act
High Courts09 Oct 2026Dismissed
Bhanu Vs Khageshwar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1308
High Courts09 Oct 2026Dismissed
Mukesh Kumar Sharma Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1351
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 25(5)(b), 25(5), 14, 6, 11(2), 9, 29
High Courts09 Oct 2026Disposed Of
Arun Kumar Sonkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1381
High Courts09 Oct 2026Disposed Of
Gautam Puri Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1384
High Courts09 Oct 2026Disposed Of
Ramratan Prashad Dubey Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1386
High Courts09 Oct 2026Dismissed
Indra Bhushan Tekam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1394
High Courts09 Oct 2026
Kanhaiya Lal Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1396
High Courts09 Oct 2026Disposed Of
Rajman Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1397
High Courts08 Oct 2026Partly Allowed
Awanti Sirdar & Anr. Vs Gangeshwar Ram & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 3375
Employee Compensation Act, 1923-Section 4, 4(1)(a)CPC-Order XVIII Rule 4WC Act-Section 2(1)(n), 3
High Courts08 Oct 2026Dismissed
Hanuman Mandir (Murti) Through Mahant Saket Bihari Guru Chetandas Vs Rajesh Kumar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3096
Constitution of India-Article 226, 227Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 115Civil Procedure Code (Amendment) Act, 1999
High Courts08 Oct 2026
Akash Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2667
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 420, 467, 468, 471, 34, 120-B
High Courts08 Oct 2026Dismissed
चोवाराम साहू Vs टुमेश्वर कुमार & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1835
मोटर यान अधिनियम, 1988-धारा 173
High Courts08 Oct 2026Dismissed
Shriram General Insurance Company Limited Vs Smt. Santoshi Nirmalkar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1839
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Dismissed
Murari Prasad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1858
Code of Criminal Procedure, 1973-Section 451, 452, 453, 454Indian Penal Code-Section 394, 397