High Courts09 Oct 2026Dismissed
Abdul Rasid Vs Shriram Shriman & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2001
CPC-Order 9 Rule 13
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 26 of 59
High Courts09 Oct 2026Disposed Of
Kamla Sahu Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2006
National Highways Act, 1956-Section 3-G(5)
High Courts09 Oct 2026Disposed Of
Suresh Chand Tiwari & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2009
High Courts09 Oct 2026Disposed Of
Nmdc Limited Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2011
Constitution of India-Article 226
High Courts09 Oct 2026
Pushparaj Shukla Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2017
Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013-Section 24, 24(2)Land Acquisition Act, 1894-Section 5A
High Courts09 Oct 2026Dismissed
Dalit Kumar Kurre & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2018
High Courts09 Oct 2026Disposed Of
Panchram Nayak Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2019
High Courts09 Oct 2026Dismissed
Jogendra Shah Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2022
High Courts09 Oct 2026Dismissed
Ram Narayan Kewat Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2024
CRPC-Section 24Bharatiya Nagarik Suraksha Sanhita, 2023
High Courts09 Oct 2026Dismissed
Rajeev Kumar Dubey Vs Chhattisgarh State Information Commission & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2025
Right to Information Act, 2005-Section 20Constitution of India-Article 226
High Courts09 Oct 2026Dismissed
Reema Singh Rathore & Ors. Vs Chhattisgarh State Power Generation Co. Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2041
High Courts09 Oct 2026Dismissed
Suryabhan Baheru Shinde & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2058
Bhartiya Nyay Sanhita, 2023-Section 318(4), 3(5)Code of Criminal Procedure-Section 482Constitution of India-Article 226
High Courts09 Oct 2026Disposed Of
Smt. Vimla Sidar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2081
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts09 Oct 2026Disposed Of
Bilta Ram & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2083
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts09 Oct 2026Disposed Of
Pranav Khandekar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2109
High Courts09 Oct 2026Disposed Of
Chhedilal Gada & Anr. Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1807
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts09 Oct 2026
Ankit Kumar Namdev Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1815
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2), 36, 42
High Courts09 Oct 2026Disposed Of
M/s Shanti Construction Sambalpur Private Limited Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1084
Arbitration and Conciliation Act, 1996-Section 11(6), 12(5)Arbitration and Conciliation (Amendment) Act, 2015-Sub-Section 12(5)
High Courts09 Oct 2026Dismissed
Cholamandalam M.S. General Insurance Company Limited Vs Smt. Sangeeta Tandi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1087
Motor Vehicles Act, 1988-Section 166, 166(3)CPC, 1908-Order 7 Rule 11Limitation Act-Section 5
High Courts09 Oct 2026Dismissed
Babli Singh @ Bablu @ Bodh Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1099
Code of Criminal Procedure, 1972-Section 374(2), 161, 313Indian Penal Code-Section 306, 107