High Courts08 Oct 2026Partly Allowed
Ravneet Singh Saluja Vs Ravneet Kaur
Chhattisgarh High Court · (2026) 10 CHH CK 1870
Hindu Marriage Act, 1955-Section 13(1)(i)(a)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 28 of 59
High Courts08 Oct 2026Partly Allowed
Neetish Kumar & Ors. Vs Saiyed Sahabuddin & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1886
Limitation Act-Section 5Motor Vehicles Act, 1988-Section 173, 166
High Courts08 Oct 2026Dismissed
Amey @ Gopa Shrivastav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1906
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 61(2), 112(2), 112, 3(5)IT Act-Sections 66(C), 66(D)
High Courts08 Oct 2026Dismissed
Shravan Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1910
BNSS, 2023-Section 483BNS-Sections 137(2), 64(2)(m)POCSO Act-Sections 4, 6
High Courts08 Oct 2026Allowed
Rishabh Raj Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1926
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 112(2), 316(2), 318(4), 319(2), 336(3), 337, 338, 340(2)I.T.-Section 66C, 66D
High Courts08 Oct 2026Dismissed
Kishan Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1935
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 238, 61(2), 331(8), 3(5)
High Courts08 Oct 2026Dismissed
Ramesh Singh Vs Kumari Bai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1976
Civil Procedure Code, 1908-Section 100, 96Specific Relief Act, 1963-Section 16(c)
High Courts08 Oct 2026Dismissed
State Of Chhattisgarh Vs Lachhman Singh Pisda & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1998
Limitation Act
High Courts08 Oct 2026Disposed Of
Jisa George & Anr. Vs None
Chhattisgarh High Court · (2026) 10 CHH CK 2003
Constitution of India-Article 227Hindu Marriage Act, 1955-Section 13-B, 13BFamily Court’s Act, 1984-Section 10
High Courts08 Oct 2026Dismissed
Mrs. Salaka Modi Vs M/s Aasharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2031
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Prakash Kumar Parpani Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2033
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Gayatri Nayak Vs Aasharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2035
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Gopal Bhai Patel Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2036
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Mrs. Anita Devi Vs M/s Aadharshila Developers Pvt Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2038
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Dismissed
Mrs. Manisha Walkar Vs M/s Aadharshila Developers Pvt. Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2039
RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)
High Courts08 Oct 2026Disposed Of
M/s Sapneshwar Rice Industries Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2042
High Courts08 Oct 2026Disposed Of
Smt. Akti Ghritlahre Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2045
High Courts08 Oct 2026Dismissed
Deluram Khare Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2072
Constitution of India-Article 226
High Courts08 Oct 2026
Pushpa Devi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2074
RTE ActConstitution of India-Articles 14 and 16
High Courts08 Oct 2026Disposed Of
Shivnarayan Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2077