COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 59 of 59

High Courts17 Mar 2026Allowed

Prakash Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 03 CHH CK 0428

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023- Section 3(5), 209, 269, 296, 115(2), 351(2), 309(4), 324(4), 109, 238
High Courts03 Mar 2026Dismissed

Jhina Beck Vs Sunil Haribhau Pote

Chhattisgarh High Court · (2026) 03 CHH CK 0419

Indian Penal Code, 1860- Section 304(A)Code of Criminal Procedure, 1973 - Section 161Motor Vehicles Act, 1988- Section 3, 181
High Courts02 Mar 2026Dismissed

Ku.Kavita Uikey Vs State of Chhattisgarh

Chhattisgarh High Court · (2026) 03 CHH CK 0417

Indian Penal Code, 1860- Section 34, 341, 354, 506Scheduled Castes and Scheduled Tribes Act, 1989- Section 3(1)(xi)Code of Criminal Procedure, 1973 - Section 161, 378