Code Of Criminal Procedure, 1973 - Section 161, 313, 374(2), 437AIndian Penal Code 1860 - Section 147, 148, 149, 307, 323, 324, 325, 326Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481

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High Courts13 May 2026Disposed Of

Seema Rajput & Ors Vs Radha Devi Thakur & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0594

Court-Fees Act, 1870 - Section 16

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High Courts30 Apr 2026Disposed Of

Laxmi Devi Vs Sohan Lal Rathi

Chhattisgarh High Court · (2026) 04 CHH CK 0675

Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2

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High Courts30 Apr 2026Dismissed

Hani Sharma Vs State of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0666

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860 - Section 34, 498(A)

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High Courts29 Apr 2026Allowed

Shishupal Yadav Vs State of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0667

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bhartiya Nyaya Sanhita, 2023- Section 61, 209, 269, 318(4), 320, 336, 338

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High Courts28 Apr 2026Allowed

Parwati Jaiswal Vs State of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0668

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 111(1), 111(2)C.G. Krishak Pashu Parirakshan Adhiniyam, 2005- Section 4, 6, 10

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High Courts27 Apr 2026Allowed

Billa Rakesh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0669

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 34, 409, 420

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High Courts25 Apr 2026Allowed

Priyanshu @ Khemu Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0670

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bhartiya Nyay Sanhita, 2023- Section 3(5), 296, 115(2), 351(3), 118(2), 269, 209

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High Courts24 Apr 2026Dismissed

Suraj Kumar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0671

Code of Criminal Procedure, 1973- Section 482Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528

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High Courts23 Apr 2026Allowed

Aanchal Sharma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0672

Constitution of India, 1950- Article 14, 21Hindu Marriage Act, 1955- Section 13(1)Code of Criminal Procedure, 1973- Section 155

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High Courts22 Apr 2026Allowed

Tulsinand Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0673

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Bhartiya Nyay Sanhita, 2023- Section 3(5), 111, 316(5), 318(4), 318(3)

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High Courts21 Apr 2026Allowed

Sudhir Kumar Kale Vs Chhattisgarh State Information Commission & Ors.

Chhattisgarh High Court · (2026) 04 CHH CK 3972

Right to Information Act, 2005-Sections 8(1)(d) and 8(1)(j), 18 read with Section 20, 19, 20(1)

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High Courts20 Apr 2026Allowed

Urvashi Shrivas Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0674

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860 - Section 34, 420, 467, 468, 471

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