High Courts04 Jun 2026Disposed Of
Lakshmani Kujur & Ors Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0263
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 56 of 59
High Courts04 Jun 2026Disposed Of
Neera Bai Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0262
High Courts04 Jun 2026Disposed Of
Rekha Trivedi & Ors Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0261
High Courts04 Jun 2026Disposed Of
Snigdha Gwal W/o Manish G. Yadav Vs State of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0260
High Courts02 Jun 2026Dismissed
Madhavesh Pandey Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0033
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 191(3), 296, 324(4), 351(2),
High Courts02 Jun 2026
Ramdhar Gond Son Of Jaggu Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0032
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
High Courts02 Jun 2026
Surya Prakash Markam S/o Chandrapal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0031
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
High Courts02 Jun 2026
Ramshila Mahadeva W/o Ashwani Mahadeva Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0030
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
High Courts02 Jun 2026
Pradip Patel @ Rahul & Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0029
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 84, 351, 483Chhattisgarh Excise Act, 1915 - Section 34(2)Bharatiya Nyaya Sanhita, 2023 - Section 209, 269
High Courts31 May 2026Disposed Of
Kaushalya Turkiya W/o Cheduream Turkiya Vs State of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 1504
Chhattisgarh Panchayat Raj Adhiniyazm, 1993 - Section 21(4)Constitution Of India, 1950 - Article 226
High Courts29 May 2026Dismissed
M/s Shri Goldan Transport Represented By Proprietors Sunny Tamrakar & Ors Vs Karnataka Bank & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 1508
Constitution Of India, 1950 - Article 226
High Courts29 May 2026Disposed Of
Avnish Diwan S/o Late Shri Arun Kumar Diwan Vs Ranjana Diwan W/o Late Ravish Kumar & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 1507
Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts29 May 2026Disposed Of
Kewla Singh S/o Nandlal Singh & Ors Union Of India Through The Secretary, Ministry Of Railways, Rail Bhawan, New Delhi. & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 1506
Railways Act, 1989 - Section 20F(6)
High Courts29 May 2026Disposed Of
Jagdish Chandra Panda Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 1505
Constitution Of India, 1950 - Article 226
High Courts21 May 2026Disposed Of
Dujabai W/o Late Kadu Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0608
Chhattisgarh (C.G.) Land Revenue Code, 1959 - Section 178Constitution Of India, 1950 - Article 226
High Courts21 May 2026Disposed Of
Nand Ram Patel S/o Late Ahivaran Patel Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0607
Constitution Of India, 1950 - Article 226
High Courts21 May 2026Disposed Of
Mansukha Yadav S/o Ramsingh Yadav Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0606
Chhattisgarh Cooperative Societies Act, 1960 - Section 55(2)
High Courts21 May 2026Disposed Of
P. Amit Kumar Naidu Vs P. Padmawati Naidu & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0605
Constitution Of India, 1950 - Article 227
High Courts19 May 2026Allowed
Shekhar Garhewal S/o- Late Ravindra Garhewal Vs State Of Chhattisgar
Chhattisgarh High Court · (2026) 05 CHH CK 0602
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2), 59(A)
High Courts19 May 2026Allowed
Manish Gupta S/o Late Narendra Prasad Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 05 CHH CK 0601
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2), 36