Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 75(1)(ii), 78, 79, 309(4)Information Technology Act, 2000- Section 67

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High Courts10 Apr 2026Disposed Of

Mahadev Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0661

Chhattisgarh Land Revenue Code, 1959- Section 165(7)(b)Constitution of India, 1950- Article 226

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High Courts09 Apr 2026Rejected

Lalita Jangde Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0649

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 483Chhattisgarh Excise Act, 1915- Section 34(2)

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High Courts08 Apr 2026Disposed Of

Bisari Bai Telkar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0651

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High Courts08 Apr 2026Disposed Of

Preetibala Tamarkar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0650

Constitution of India, 1950- Article 14, 16, 21

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High Courts06 Apr 2026Disposed Of

Akanksha Singh Vs Mukund Singh

Chhattisgarh High Court · (2026) 04 CHH CK 0652

Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 498(A)

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High Courts02 Apr 2026Disposed Of

Samsul Haq Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0653

Indian Forest Act, 1927- Section 8(A)

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High Courts01 Apr 2026Allowed

Sushma Parihar Vs Dharmendra Kumar Parihar

Chhattisgarh High Court · (2026) 04 CHH CK 0658

Family Court Act, 1984- Section 19(4)Hindu Marriage Act, 1955- Section 13(1), 25

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High Courts01 Apr 2026Allowed

ABIS Exports India Private Limited Vs Mekala Revathi

Chhattisgarh High Court · (2026) 04 CHH CK 0657

Arbitration and Conciliation Act, 1996- Section 11, 11(6)

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High Courts01 Apr 2026Dismissed

State of Chhattisgarh Vs Bodhan

Chhattisgarh High Court · (2026) 04 CHH CK 0656

Code of Criminal Procedure, 1973- Sction 378

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High Courts01 Apr 2026Disposed Of

Krishna Namdev Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0654

Constitution of India, 1950- Article 226

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High Courts19 Mar 2026Allowed

Shiv Prasad @ Ladhu Vs State of Chhattisgarh

Chhattisgarh High Court · (2026) 03 CHH CK 0431

Code of Criminal Procedure, 1973- Section 374(2), 437(A)Indian Penal Code, 1860- Section 201, 302, 304

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High Courts19 Mar 2026Allowed

Ben Singh @ Pappu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 03 CHH CK 0430

Code of Criminal Procedure, 1973- Section 374(2), 437(A)Indian Penal Code, 1860- Section 302

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High Courts18 Mar 2026Allowed

Mahesh Patel Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 03 CHH CK 0429

Code of Criminal Procedure, 1973- Section 313, 397, 401Indian Penal Code, 1860- Section 324

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