High Courts09 Oct 2026Dismissed
Abhishek Kumar Paikra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2705
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Section 376(2) (n)POCSO Act-Sections 4 & 6
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 25 of 59
High Courts09 Oct 2026Dismissed
Arun Kumar Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2703
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 105, 125(a), 125(b)
High Courts09 Oct 2026Allowed
Mitesh Panigrahi Vs Smt. Vedmati @ Mamta
Chhattisgarh High Court · (2026) 10 CHH CK 1852
Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1), 10(1)(b)
High Courts09 Oct 2026Dismissed
Oriental Insurance Company Limited Vs Nadhiya Kerketta & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1855
Motor Vehicles Act, 1988-Section 166Evidence Act-Section 101CPC-Order XVIII Rule 4
High Courts09 Oct 2026Dismissed
Rameshwar Manhare & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1862
IPC-Sections 452/34, 323/34, 294, 506 Part-II
High Courts09 Oct 2026Disposed Of
Sanjay Kumar Agrawal & Anr. Vs Animesh Agrawal & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1864
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Oct 2026Disposed Of
Munna Singh & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1866
NDPS
High Courts09 Oct 2026Dismissed
Oriental Insurance Company Limited Vs Veersingh (Dead) & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1880
Employees' Compensation Act, 1923-Section 30, 4Cr.P.C.-Section 174
High Courts09 Oct 2026
Smt. Madhuri Pujari & Ors. Vs Gurmit Singh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1888
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026Partly Allowed
Sanjay Gupta Vs Ashok Kumar Lakra & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1889
Motor Vehicles Act, 1988-Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts09 Oct 2026Dismissed
Smt. Dasoda Bai & Anr. Vs M/s Masoom Contractor And Supplier & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1890
Employees’ Compensation Act, 1923-Section 30Motor Vehicles Act, 1988
High Courts09 Oct 2026Dismissed
Smt. Kamla Devi & Anr. Vs Mehboob Khan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1891
High Courts09 Oct 2026Dismissed
Soma Bai & Ors. Vs A. Salwaraju & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1894
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026Dismissed
Dilharan Parkar Vs Mewalal & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1902
Motor Vehicles Act, 1988-Section 166
High Courts09 Oct 2026Allowed
Jharendra Manikpuri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1982
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Excise Act-Section 34(2), 59-A(i), 34(1)(a), 34(1)(b), 49-AIPC-Section 279
High Courts09 Oct 2026Allowed
Smt. Gangamati Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1985
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 318(4), 3(5)
High Courts09 Oct 2026Dismissed
Kuberam Sahu & Ors. Vs Triveni Bai & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1992
Civil Procedure Code, 1908-Section 100, 96, Order 41 Rule 27Evidence Act, 1872-Section 68
High Courts09 Oct 2026Dismissed
Bhartiya Bahujan Kalyan Sangh Mahant Para Shivrinarayan Through Its President Kamla Prasad Khunte Vs Om Prakash & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1995
High Courts09 Oct 2026Disposed Of
Rajesh Pujari Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1997
Chhattisgarh Town and Country Planning Act, 1973-Section 74, 31, 30(3)
High Courts09 Oct 2026Allowed
Murha Ram Dugga & Ors. Vs Hiraman Nag & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2000
Constitution of India-Article 227CPC-Order 17 Rule 1