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Judgment
This Office Reference is registered and listed based on the request letter sent by the Special Judge (NDPS), Saraipali, District – Mahasamund (C.G.), seeking extension of 02 month’s time for proper disposal of pending case bearing Criminal Case No.22/2025 [Munna Singh and Others Vs. State of Chhattisgarh].
On due consideration of the reasons assigned in the letter, request made by learned Special Judge (NDPS), Saraipali, District – Mahasamund (C.G.) is accepted and further time of 02 months from today is granted to conclude the trial.
Registry is directed to forward the copy of order passed by this Court to the concerned court for information and necessary compliance.
With the aforesaid direction and observation, present Cr.M.P. stands disposed of. No order as to cost(s).
Certified copy as per rules.
