High Courts12 Oct 2026Disposed Of
Smt. Victoria Lakra (Before Marriage Ku. V. Xaxa) Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2068
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 24 of 59
High Courts12 Oct 2026Disposed Of
Smt. Parvati Sambhakar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2069
High Courts12 Oct 2026Dismissed
Jageshwari Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2073
High Courts12 Oct 2026Disposed Of
Dr. Suresh Chandra Tiwari Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2075
Chhattisgarh Pay Revision Rules, 2017College Code-Section 38, Regulation 38, 28
High Courts12 Oct 2026Allowed
Asha Bai Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2078
Recruitment Rules of 1989-Rule 20
High Courts12 Oct 2026Disposed Of
Shailendra Thakur Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2079
High Courts12 Oct 2026Disposed Of
Rikeshwar Netam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2082
High Courts12 Oct 2026Disposed Of
Prakash Chandra Sonkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2085
High Courts12 Oct 2026Disposed Of
Takendra Sinha Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2087
High Courts12 Oct 2026Disposed Of
Lalit Narayan Sharma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2088
High Courts12 Oct 2026Disposed Of
Chhattisgarh State Electricity Regulatory Commission Vs Union Of India & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2107
Constitution of India-Article 226GST Act, 2017-Schedule IIIElectricity Act, 2003
High Courts12 Oct 2026Disposed Of
Vijay Kumar Uike Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1803
High Courts12 Oct 2026Disposed Of
Mustafa Karim Momin Vs The Regional Transport Authority & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1808
Chhattisgarh Motor Vehicles Rules, 1994-Rule 67(2)(b)(iii), 72(3)(d)
High Courts12 Oct 2026Dismissed
Arun Kumar Dubey Vs Indira Barbudhe & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1809
Municipal Corporation Act, 1956-Section 392, 307(5), 293(1) and (2), 302, 307(2)(a)Code of Civil Procedure, 1908-Section 115, Order XXXIX Rules 1 and 2Right to Information Act
High Courts09 Oct 2026Dismissed
Surendra Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3352
Constitution of India-Article 226
High Courts09 Oct 2026Disposed Of
Jaldhar Kashyap & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3380
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts09 Oct 2026Allowed
Anita Mandal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2671
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(B) and 29
High Courts09 Oct 2026Allowed
Harishankar Gajbhiye Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2675
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 319(2), 336(3), 338, 340(2), 3(5)
High Courts09 Oct 2026Dismissed
Vivek Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2676
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 21(C), 37
High Courts09 Oct 2026
Aatmaram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2706
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)